High Courts15 Sept 1965Allowed
Union of India (UOI) Vs Mahadeo Prashad and Others
Rajasthan High Court · (1965) RLW 455
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1922 — Section 46(2)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,324 of 2,400
High Courts15 Sept 1965Allowed
Dr. S.N. Vyas Vs State of Rajasthan
Rajasthan High Court · (1966) CriLJ 798 : (1966) RLW 215
Criminal Procedure Code, 1898 (CrPC) — Section 367, 561A
High Courts09 Sept 1965Allowed
Balaram Vs Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1966 Raj 185 : (1966) RLW 272
Motor Vehicles Act, 1939 — Section 64, 68G(1), 68G(2)Rajasthan State Road Transport Services (Development) Rules, 1960 — Rule 9
High Courts07 Sept 1965Allowed
Jagdish Flour and Oil Mills and Others Vs Shri Ram Laduram
Rajasthan High Court · AIR 1966 Raj 177 : (1965) RLW 465
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Provincial Small Cause Courts Act, 1887 — Section 15
High Courts01 Sept 1965Allowed
Firm Siremal Dhingarmal Vs State of Rajasthan
Rajasthan High Court · (1965) RLW 476
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 28, 29, 49, 15(2)
High Courts25 Aug 1965
State Vs Dhanpat and Others
Rajasthan High Court · (1967) CriLJ 1450 : (1966) RLW 122
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts24 Aug 1965Allowed
Noratmal Vs Mohanlal
Rajasthan High Court · AIR 1966 Raj 89 : (1966) RLW 484
Transfer of Property Act, 1882 — Section 111
High Courts20 Aug 1965Dismissed
Lakshmi Narayan Vs The State of Rajasthan
Rajasthan High Court · AIR 1966 Raj 118 : (1965) RLW 495
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114, 115Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts16 Aug 1965Allowed
Ranjeet Singh Vs The University of Rajasthan and Others
Rajasthan High Court · (1966) RLW 275
Constitution of India, 1950 — Article 226
High Courts09 Aug 1965
Nand Lal Vs Shri Prithvi Singh and Others
Rajasthan High Court · (1966) CriLJ 868 : (1965) RLW 481
Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 26, 5, 81, 82
High Courts04 Aug 1965Partly Allowed
Lakhpatrai Vs Om Prakash and Another
Rajasthan High Court · AIR 1966 Raj 99 : (1965) RLW 441
Payment of Wages Act, 1936 — Section 15
High Courts04 Aug 1965Allowed
Kailash Chandra Vs Laxminarayan and Others
Rajasthan High Court · (1966) CriLJ 1482 : (1965) RLW 460 : (1966) RLW 94
Criminal Procedure Code, 1898 (CrPC) — Section 250, 250(2)
High Courts04 Aug 1965Dismissed
Onkar and Another Vs Kapoorchand and Another
Rajasthan High Court · (1966) CriLJ 579 : (1965) RLW 467
Criminal Procedure Code, 1898 (CrPC) — Section 190, 242, 251Penal Code, 1860 (IPC) — Section 426, 427
High Courts30 Jul 1965Dismissed
Amar Chand Vs Bach Raj and Another
Rajasthan High Court · AIR 1966 Raj 111
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1963 — Section 12
High Courts28 Jul 1965Allowed
The State Vs Roopa
Rajasthan High Court · (1966) CriLJ 576 : (1966) RLW 33
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182
High Courts27 Jul 1965Dismissed
Hardutt Singh and Others Vs State Transport Authority and Others
Rajasthan High Court · AIR 1967 Raj 208 : (1966) RLW 131
Motor Vehicles Act, 1939 — Section 57, 64, 64A
High Courts27 Jul 1965
Dharma Vs The State
Rajasthan High Court · AIR 1966 Raj 74 : (1966) CriLJ 441 : (1965) RLW 418
Evidence Act, 1872 — Section 159, 160, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 204, 302, 411
High Courts27 Jul 1965Dismissed
Mahavir Prasad Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1966 Raj 256 : (1966) RLW 95
Rajasthan Panchayat Act, 1953 — Section 1(2), 3(2)
High Courts26 Jul 1965
Ramchandra Vs State
Rajasthan High Court · AIR 1967 Raj 211 : (1967) CriLJ 1187 : (1967) RLW 374
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts22 Jul 1965Allowed
S. Ghosh and Others Vs Dulia and Others
Rajasthan High Court · AIR 1967 Raj 145 : (1969) 1 LLJ 194
Payment of Wages Act, 1936 — Section 7