COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,326 of 2,400

High Courts20 Apr 1965

JAIPUR UDHYOG LTD. AND ANOTHER Vs COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN AND ANOTHER. (AND CONNECTED CASES).

Rajasthan High Court · (1965) 58 ITR 118 : (1965) RLW 267

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 141, 143, 264, 32

High Courts16 Apr 1965Partly Allowed

Anand Swaroop Bhatnagar Vs State

Rajasthan High Court · AIR 1966 Raj 8 : (1967) 1 LLJ 279 : (1965) RLW 272

Constitution of India, 1950 — Article 16, 311Rajasthan Forest Service Rules, 1962 — Rule 7

High Courts12 Apr 1965Partly Allowed

Shri Bijay Cotton Mills Ltd. Vs The Rastriya Mill Mazdoor Sangh and Others

Rajasthan High Court · AIR 1965 Raj 213 : (1965) 2 LLJ 83 : (1965) RLW 321

Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 25B, 25F, 25FF, 25FFF

High Courts08 Apr 1965Dismissed

Bankidass Moolraj and Another Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1966 Raj 105 : (1965) RLW 498

Constitution of India, 1950 — Article 14, 19, 245, 246, 302Essential Commodities Act, 1955 — Section 3(1), 3(2), 5

High Courts06 Apr 1965

Nandan Bhargava Vs State of Rajasthan and Others

Rajasthan High Court · (1967) 2 LLJ 327

Constitution of India, 1950 — Article 164, 309, 310, 311, 313Government of India Act, 1935 — Section 243

High Courts31 Mar 1965

State of Rajasthan Vs Pukh Raj

Rajasthan High Court · AIR 1965 Raj 196 : (1965) CriLJ 677 : (1965) RLW 311

Constitution of India, 1950 — Article 309Criminal Procedure Code, 1898 (CrPC) — Section 251A, 4(1), 417, 417(1), 492

High Courts31 Mar 1965Allowed

Smt. Savitri Devi Vs Laxmi Narain and Others

Rajasthan High Court · (1965) RLW 479

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 48 Rule 3

High Courts25 Mar 1965Allowed

Kunnesingh Bhanwarlal Vs Navia

Rajasthan High Court · AIR 1966 Raj 36 : (1965) RLW 214

Workmens Compensation Act, 1923 — Section 2, 3

High Courts22 Mar 1965Dismissed

State of Rajasthan Vs Rikhabchand and Another

Rajasthan High Court · (1966) CriLJ 1062 : (1965) RLW 201

Criminal Procedure Code, 1898 (CrPC) — Section 417Limitation Act, 1963 — Article 114, 5

High Courts15 Mar 1965

State of Rajasthan Vs Mukhtiar Singh

Rajasthan High Court · (1965) CriLJ 835 : (1965) RLW 165

Penal Code, 1860 (IPC) — Section 279

High Courts15 Mar 1965Dismissed

Brij Mohan Vs N.V. Vakharia and Others

Rajasthan High Court · AIR 1965 Raj 172 : (1965) RLW 254

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 6Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 84, 85

High Courts12 Mar 1965Allowed

State Vs Khetaram

Rajasthan High Court · AIR 1965 Raj 221 : (1965) CriLJ 683 : (1965) RLW 317

Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 236, 237, 403(1)Motor Vehicles Act, 1988 — Section 112, 126, 3, 89Penal Code, 1860 (IPC) — Section 304A

High Courts11 Mar 1965

Ramniwas and Others Vs Thakur Devisingh and Others

Rajasthan High Court · AIR 1965 Raj 188 : (1965) RLW 160

Ajmer Land and Revenue Regulations, 1877 — Section 29Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Constitution of India, 1950 — Article 14, 19(1)

High Courts09 Mar 1965Dismissed

Bapulal Vs Laxmi Bharat Trading Co. and Others

Rajasthan High Court · AIR 1966 Raj 14 : (1965) RLW 173

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2Companies Act, 1913 — Section 4Contract Act, 1872 — Section 65, 70

High Courts09 Mar 1965Partly Allowed

Amar Singh Vs State

Rajasthan High Court · AIR 1965 Raj 160 : (1965) CriLJ 408 : (1965) RLW 207

Criminal Procedure Code, 1898 (CrPC) — Section 94, 95

High Courts06 Mar 1965

Badri Vs The State

Rajasthan High Court · AIR 1966 Raj 203 : (1966) CriLJ 1057

Criminal Procedure Code, 1898 (CrPC) — Section 221(7), 342(1)Prevention of Food Adulteration Act, 1954 — Section 16(1), 20(1), 7Rajasthan Municipalities Act, 1959 — Section 67

High Courts05 Mar 1965Partly Allowed

Mohanlal Mithalal Chowdhry Vs Transport Appellate Tribunal and Another

Rajasthan High Court · AIR 1966 Raj 202 : (1965) RLW 380

Motor Vehicles Act, 1939 — Section 47, 48(1)

High Courts02 Mar 1965Dismissed

Rajasthan State Electricity Board Vs Labour Court Rajasthan and Others

Rajasthan High Court · (1966) 1 LLJ 381 : (1966) RLW 98

Industrial Disputes Act, 1947 — Section 10, 2, 25F, 33C

High Courts25 Feb 1965Allowed

State Vs Bhanwaria

Rajasthan High Court · AIR 1965 Raj 191 : (1965) CriLJ 673

Penal Code, 1860 (IPC) — Section 441, 448, 451, 497

High Courts19 Feb 1965

State Vs Nandkishore and Another

Rajasthan High Court · AIR 1967 Raj 228 : (1967) CriLJ 1369 : (1965) RLW 226

Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(10), 251A(11), 251A(7), 251A(8)