High Courts16 Jul 1965Dismissed
Chunnilal Vs Kalu and Others
Rajasthan High Court · AIR 1966 Raj 208 : (1965) RLW 492
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,325 of 2,400
High Courts15 Jul 1965Allowed
Jaswant Singh Vs The State
Rajasthan High Court · AIR 1966 Raj 83 : (1966) CriLJ 451 : (1965) RLW 402
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 18, 24Penal Code, 1860 (IPC) — Section 302
High Courts14 Jul 1965Allowed
Bach Raj and Another Vs Bhanwar Lal
Rajasthan High Court · AIR 1966 Raj 44 : (1965) RLW 381
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11Limitation Act, 1908 — Article 182(5)
High Courts14 Jul 1965Dismissed
Smt. Sakina and Another Vs Smt. Zainab Bibi
Rajasthan High Court · AIR 1967 Raj 122 : (1965) RLW 485
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132
High Courts10 Jul 1965Allowed
Mst. Budhia Vs Chhotelal and Others
Rajasthan High Court · AIR 1966 Raj 122 : (1966) CriLJ 583
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts06 Jul 1965Allowed
Inder Lal Vs Lachhuram and Another
Rajasthan High Court · AIR 1966 Raj 42 : (1966) RLW 251
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 50Rajasthan Panchayat Act, 1953 — Section 11
High Courts14 May 1965Partly Allowed
Bhikam Chand and Others Vs The State and Others
Rajasthan High Court · AIR 1966 Raj 142 : (1965) RLW 358
Constitution of India, 1950 — Article 19(1), 348(3)Rajasthan Agricultural Produce Markets Act, 1961 — Section 1, 14, 3(2), 36(2), 37Rajasthan General Clauses Act, 1955 — Section 32(48)
High Courts14 May 1965Dismissed
Sureshchandra and Others Vs Birdichand and Others
Rajasthan High Court · AIR 1965 Raj 229 : (1965) RLW 412
Rajasthan Municipalities Act, 1959 — Section 14(2)
High Courts14 May 1965
State Vs Heera and Another
Rajasthan High Court · (1966) CriLJ 1202
Criminal Procedure Code, 1898 (CrPC) — Section 173, 173(1), 173(2), 173(4), 173(5)Police Act, 1861 — Section 3Rajasthan Police Regulations, 1948 — Regulation 321
High Courts14 May 1965Allowed
Mohan Lal Vs State and Others
Rajasthan High Court · AIR 1966 Raj 1 : (1968) 1 LLJ 248 : (1965) RLW 388
Constitution of India, 1950 — Article 12, 16Electricity (Supply) Act, 1948 — Section 5, 60
High Courts13 May 1965
Man Industrial Corporation Ltd. Vs The State and Another
Rajasthan High Court · AIR 1965 Raj 234 : (1965) RLW 237 : (1966) 17 STC 152
Rajasthan Sales Tax Act, 1954 — Section 2
High Courts07 May 1965
Sohanlal and Others Vs Gulab Chand
Rajasthan High Court · (1965) RLW 523 : (1965) RLW 346
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 18, 34
High Courts06 May 1965Allowed
Ghamandi Ram and Another Vs Shanker Lal and Another
Rajasthan High Court · AIR 1966 Raj 19
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3
High Courts03 May 1965
Vidya Ratan Vs Kota Transport Co. Ltd.
Rajasthan High Court · AIR 1965 Raj 200 : (1965) RLW 247
Carriers Act, 1865 — Section 5, 6, 8, 9Kotah State Civil Courts Act, 1945 — Section 21
High Courts30 Apr 1965Allowed
Hemdan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1966 Raj 5 : (1966) CriLJ 60 : (1965) RLW 222
Criminal Procedure Code, 1898 (CrPC) — Section 145, 510A, 539, 539A, 539AAOaths Act, 1873 — Section 4
High Courts30 Apr 1965Allowed
The State Vs Birda
Rajasthan High Court · (1966) CriLJ 166 : (1965) RLW 279
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 403(1), 403(4)Penal Code, 1860 (IPC) — Section 182
High Courts23 Apr 1965Dismissed
Kotah Transport Ltd. Vs State of Rajasthan
Rajasthan High Court · AIR 1966 Raj 136 : (1967) 37 CompCas 288 : (1966) RLW 37
Companies Act, 1956 — Section 155Limitation Act, 1908 — Article 181
High Courts23 Apr 1965Allowed
Ramchandra Singh Vs Partapsingh and Others
Rajasthan High Court · AIR 1965 Raj 217 : (1965) RLW 242
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 13, 32(4), 43, 48
High Courts21 Apr 1965Allowed
Mrs. Leela Jain Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1966 Raj 50 : (1966) RLW 312
Constitution of India, 1950 — Article 166, 226
High Courts20 Apr 1965Dismissed
Jaipur Udyog Ltd. and Another Vs The Commissioner of Income Tax and Another
Rajasthan High Court · AIR 1966 Raj 45
Income Tax Act, 1961 — Section 139, 141, 4, 72, 80