High Courts04 Mar 1966Dismissed
Phoolchand and Others Vs Laxminarain
Rajasthan High Court · AIR 1967 Raj 151
Contract Act, 1872 — Section 211, 213Limitation Act, 1908 — Article 65, 89, 90Limitation Act, 1963 — Article 27, 3, 4
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,322 of 2,400
High Courts02 Mar 1966Dismissed
Chauthmal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1967 Raj 179
Constitution of India, 1950 — Article 226Land Revenue Act, 1956 — Section 83, 85Rajasthan Municipalities Act, 1959 — Section 104, 285, 67, 78, 80(1)
High Courts02 Mar 1966Dismissed
Sittu Vs State
Rajasthan High Court · AIR 1967 Raj 149 : (1967) CriLJ 920 : (1966) RLW 548
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts28 Feb 1966Dismissed
Kriparam Ganeshilal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1967 Raj 90
Constitution of India, 1950 — Article 14, 301, 304Defence of India Act, 1971 — Section 48Rajasthan General Clauses Act, 1955 — Section 6
High Courts23 Feb 1966
Shantilal Shiv Kumar and Others Vs Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1967 Raj 138 : (1967) RLW 468
Evidence Act, 1872 — Section 115, 31, 92Motor Vehicles Act, 1939 — Section 57
High Courts21 Feb 1966
Automobile Transport Rajputana Private Ltd. and Others Vs Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1967 Raj 114 : (1966) RLW 409
Motor Vehicles Act, 1939 — Section 44(4), 47, 57, 57(3), 68G(2)Rajasthan State Road Transport Services (Development) Rules, 1960 — Rule 7, 8, 9
High Courts08 Feb 1966Allowed
Chhogalal and Another Vs New Ganesh Finance Co.
Rajasthan High Court · AIR 1966 Raj 181 : (1966) RLW 338
Arbitration Act, 1940 — Section 33, 8
High Courts03 Feb 1966Dismissed
Ramrichpal Vs The Bikaner Stores Supply and Trading Co. and Another
Rajasthan High Court · (1966) RLW 487
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 30 Rule 4Partnership Act, 1932 — Section 47
High Courts17 Jan 1966
Sukh Raj Vs Hemraj and Others
Rajasthan High Court · AIR 1967 Raj 203 : (1967) CriLJ 1057 : (1966) RLW 454
Contempt of Courts Act, 1971 — Section 1, 4
High Courts20 Dec 1965Allowed
Shriram Vs The State
Rajasthan High Court · (1966) CriLJ 1049
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 6
High Courts15 Dec 1965Allowed
Radha Kishan and Another Vs Firm Jwala Prasad Shiv Prasad and Others
Rajasthan High Court · (1965) 12 RAJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(17)
High Courts07 Dec 1965
Anandilal Verma Vs State of Rajasthan
Rajasthan High Court · (1967) 2 LLJ 343 : (1966) RLW 358
Constitution of India, 1950 — Article 216, 233, 234, 235, 310
High Courts06 Dec 1965Dismissed
Kanmal and Others Vs Hukam Chand
Rajasthan High Court · AIR 1966 Raj 178
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts03 Dec 1965Partly Allowed
Ramchander Vs State
Rajasthan High Court · (1966) CriLJ 944 : (1966) RLW 308
Penal Code, 1860 (IPC) — Section 420
High Courts29 Nov 1965
Ghasi Ram and Others Vs State and Others
Rajasthan High Court · AIR 1966 Raj 247 : (1966) CriLJ 1338 : (1966) RLW 371
Constitution of India, 1950 — Article 19, 226, 352, 358Criminal Procedure Code, 1898 (CrPC) — Section 491Defence of India Act, 1962 — Section 40(1), 40(2)
High Courts26 Nov 1965Dismissed
Smt. Nathi Bai Vs Suraj Narain and Others
Rajasthan High Court · (1965) 11 RAJ CK 0008
Constitution of India, 1950 — Article 133, 133(1)
High Courts19 Nov 1965Allowed
Sohanlal Vs Babulal and Others
Rajasthan High Court · (1966) RLW 50
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3), 101
High Courts18 Nov 1965Dismissed
Unikat Sankunni Menon Vs State of Rajasthan
Rajasthan High Court · AIR 1967 Raj 128 : (1966) RLW 317
Constitution of India, 1950 — Article 14, 16Rajasthan Service Rules, 1951 — Rule 26A
High Courts15 Nov 1965Allowed
Jagdish Prasad Vs The Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1966 Raj 127 : (1966) RLW 1
Motor Vehicles Act, 1939 — Section 43, 43(1), 44(3), 54(3), 68G
High Courts11 Nov 1965Dismissed
Shivpyari and Another Vs Mst. Sardari
Rajasthan High Court · AIR 1965 Raj 265 : (1966) RLW 288
Easements Act, 1882 — Section 15, 4