CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,320 of 2,400

High Courts26 Oct 1966Dismissed

Champa Lal and Others Vs Rameshwar

Rajasthan High Court · AIR 1967 Raj 233 : (1967) RLW 243

Constitution of India, 1950 — Article 372AGovernment Grants Act, 1895 — Section 1(2), 2Transfer of Property Act, 1882 — Section 1
Read judgment
High Courts11 Oct 1966Allowed

Somdatta Vs Abdul Rashid

Rajasthan High Court · AIR 1968 Raj 45 : (1967) RLW 240

Rajasthan Stamp Rules, 2004 — Rule 14, 6Stamp Act, 1899 — Section 11
Read judgment
High Courts04 Oct 1966

Sachida Nand Vs Mangi Lal and Others

Rajasthan High Court · AIR 1968 Raj 1 : (1967) RLW 228

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), Order 21 Rule 96Limitation Act, 1908 — Article 120, 138, 144Limitation Act, 1963 — Article 113, 65
Read judgment
High Courts05 Sept 1966Dismissed

Chhatar Singh Vs The Union of India (UOI) and Others

Rajasthan High Court · AIR 1967 Raj 194 : (1968) 1 LLJ 483 : (1967) RLW 164

Constitution of India, 1950 — Article 311(2), 52, 53, 74, 77General Clauses Act, 1897 — Section 3(23), 3(8)Government of India (Allocation of Business) Rules, 1961 — Rule 2
Read judgment
High Courts29 Jul 1966Allowed

Nenuram Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1967 Raj 50 : (1967) RLW 39 : (1967) 20 STC 551

Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 13(1), 14, 15(2)Sales of Goods Act, 1930 — Section 19
Read judgment