High Courts17 Apr 1967Allowed
The State Vs Ganesha and Others
Rajasthan High Court · AIR 1968 Raj 116 : (1968) CriLJ 648
Criminal Procedure Code, 1898 (CrPC) — Section 190, 251A, 417, 417(1), 423
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,318 of 2,400
High Courts12 Apr 1967
Mithan Lal Vs The State
Rajasthan High Court · (1968) CriLJ 431 : (1968) RLW 54
Penal Code, 1860 (IPC) — Section 161
High Courts11 Apr 1967
Northern Railway Employees' Co-operative Credit Society and Another Vs Labour Court and Others
Rajasthan High Court · (1967) 2 LLJ 708 : (1968) RLW 82
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33, 33C, 36A
High Courts10 Apr 1967
A. C. METAL WORKS Vs COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN.
Rajasthan High Court · (1967) 66 ITR 14
Income Tax Act, 1922 — Section 28, 5(7C)
High Courts31 Mar 1967Allowed
Maji Mohan Kanwar and Others Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1967 Raj 264 : (1967) RLW 561
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 4, Order 47 Rule 5, Order 47 Rule 8Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 40A
High Courts31 Mar 1967
NEW COTTON AND WOOL PRESSING FACTORY Vs COMMISSIONER OF Income Tax, RAJASTHAN AND DELHI.
Rajasthan High Court · (1967) 65 ITR 662 : (1968) RLW 90
Partnership Act, 1932 — Section 14, 15, 19, 4, 48
High Courts29 Mar 1967Dismissed
Khetmal Vs Chhaganraj and Another
Rajasthan High Court · AIR 1968 Raj 123 : (1968) RLW 75
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 9Provincial Insolvency Act, 1920 — Section 28, 4, 55Registration Act, 1908 — Section 34, 35, 87
High Courts28 Mar 1967
State of Rajasthan Vs Ratanlal
Rajasthan High Court · (1968) 1 LLJ 475 : (1967) RLW 266
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 310, 311
High Courts20 Mar 1967Dismissed
Badriprasad Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1968 Raj 59 : (1967) RLW 504
Limitation (Amendment) Act, 1963 — Article 70Limitation Act, 1908 — Article 145
High Courts07 Mar 1967Allowed
Union of India (UOI) Vs Pratap Rai
Rajasthan High Court · AIR 1968 Raj 44 : (1968) 1 LLJ 489
Payment of Wages Act, 1936 — Section 15, 9Railway Establishment Code, 1959 — Rule 134
High Courts01 Mar 1967Allowed
Moola Ram Vs The Regional Transport Authority and Others
Rajasthan High Court · AIR 1967 Raj 269 : (1967) RLW 538
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 46, 48(3), 57, 57(8), 60
High Courts23 Feb 1967Dismissed
Narayan Singh Vs The State
Rajasthan High Court · AIR 1968 Raj 46 : (1967) RLW 530
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts22 Feb 1967Allowed
Smt. Narbada and Another Vs Ram Dayal
Rajasthan High Court · AIR 1968 Raj 48 : (1967) RLW 515
Evidence Act, 1872 — Section 108
High Courts13 Feb 1967Allowed
Municipal Council, Jaipur Vs Prabhu Narain
Rajasthan High Court · AIR 1968 Raj 297 : (1968) CriLJ 1449 : (1969) RLW 24
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 417(3)Prevention of Food Adulteration Act, 1954 — Section 20
High Courts09 Feb 1967
Bhanwarlal Vs Mst. Parbati and Another
Rajasthan High Court · (1968) CriLJ 130 : (1967) RLW 550
Penal Code, 1860 (IPC) — Section 169, 302, 307, 323, 324
High Courts09 Feb 1967Dismissed
Nagaur Sahar Kendriya Sahakari Kar Vikraya Sangh and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1968) 21 STC 114
Rajasthan Sales Tax Act, 1954 — Section 2(f)Rajasthan Sales Tax Rules, 1955 — Rule 15
High Courts31 Jan 1967Allowed
Ganesha Ram Vs Collector, Jalore and Others
Rajasthan High Court · AIR 1968 Raj 72 : (1968) RLW 95
Rajasthan Land Revenue Act, 1956 — Section 256, 257A, 257BRajasthan Panchayat Act, 1953 — Section 80
High Courts25 Jan 1967Allowed
Mst. Jeeyakanwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1968) RLW 141 : (1968) 21 STC 461
Constitution of India, 1950 — Article 226
High Courts24 Jan 1967Dismissed
State of Rajasthan Vs Kapoor Chand
Rajasthan High Court · AIR 1967 Raj 237 : (1967) CriLJ 1374 : (1967) RLW 546
Criminal Procedure Code, 1898 (CrPC) — Section 417Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 18
High Courts20 Jan 1967Dismissed
Fateh Raj and Another Vs Suraj Roop and Another
Rajasthan High Court · AIR 1969 Raj 252 : (1969) RLW 215 : (1968) WLN 169
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)