High Courts12 Jan 1968Partly Allowed
Girdharilal Vs Smt. Mahadevi Sharma
Rajasthan High Court · AIR 1968 Raj 237 : (1968) RLW 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,316 of 2,400
High Courts05 Jan 1968Dismissed
Daulat Singh Vs Karni Dan
Rajasthan High Court · AIR 1968 Raj 296 : (1968) RLW 430
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts04 Jan 1968
Krishna Kumar Choudhary Vs Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 244 : (1968) RLW 432
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 48, 64
High Courts21 Dec 1967Dismissed
Guru Nanak Transport Co-operative Society Ltd., Ganganagar Vs Regional Transport Authority, Bikaner and Others
Rajasthan High Court · AIR 1968 Raj 264 : (1968) RLW 379
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(4), 48, 57, 64, 64A
High Courts20 Dec 1967Allowed
Surendra Kumar Sharma Vs Regional Transport Authority, Jaipur Region and Others
Rajasthan High Court · AIR 1968 Raj 294 : (1968) RLW 409
Motor Vehicles Act, 1939 — Section 57(3)
High Courts16 Dec 1967Allowed
Mangilal Vs Smt. Durga Devi and Others
Rajasthan High Court · AIR 1968 Raj 314 : (1968) RLW 347
Charitable and Religious Trusts Act, 1920 — Section 3Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 92Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts12 Dec 1967
The State Vs Laduram and Another
Rajasthan High Court · (1969) CriLJ 341 : (1968) RLW 294
Penal Code, 1860 (IPC) — Section 114, 192, 193, 194, 195
High Courts08 Dec 1967Allowed
Babulal Rukmanand Vs Official Liquidator, Bharatpur Oil Mills (Private) Ltd.
Rajasthan High Court · AIR 1968 Raj 214 : (1969) 39 CompCas 670 : (1968) RLW 438
Companies (Court) Rules, 1959 — Rule 162, 164Companies Act, 1956 — Section 460, 525, 528, 642Limitation Act, 1908 — Section 19
High Courts08 Dec 1967
Manak Chand and Another Vs State and Others
Rajasthan High Court · (1968) CriLJ 1386 : (1968) RLW 300
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147
High Courts01 Dec 1967
Chiranjilal Vs State of Rajasthan and Another
Rajasthan High Court · (1968) CriLJ 1529 : (1968) RLW 417
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Nov 1967Allowed
Narainlal and Another Vs Mst. Champa and Others
Rajasthan High Court · AIR 1968 Raj 182 : (1968) RLW 425
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts21 Nov 1967Dismissed
Bhanwarlal and Another Vs Insaf Ali and Another
Rajasthan High Court · AIR 1968 Raj 187 : (1968) RLW 237
Arbitration Act, 1940 — Section 34Evidence Act, 1872 — Section 114
High Courts20 Nov 1967
Hiralal Chhaganlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1968 Raj 188
Constitution of India, 1950 — Article 14, 19(1), 226, 245Rajasthan Sales Tax Act, 1954 — Section 16A, 21, 22, 22(1), 22(2)Rajasthan Sales Tax Rules, 1955 — Rule 15, 25, 29
High Courts27 Oct 1967
Lekhram Saini Vs Union of India (UOI)
Rajasthan High Court · (1969) 1 LLJ 382
Constitution of India, 1950 — Article 226, 309, 310, 311Government of India Act, 1935 — Section 240, 43
High Courts21 Oct 1967Dismissed
Radhey Shyam and Another Vs Official Liquidator
Rajasthan High Court · AIR 1968 Raj 220 : (1968) RLW 304
Companies (Amendment) Act, 1956 — Section 291, 309(9), 357, 9Companies Act, 1913 — Section 17(2)Company Regulations, 1956 — Regulation 69, 71, 8
High Courts10 Oct 1967Dismissed
Mohan Raj Vs Surendra Kumar Taparia and Others
Rajasthan High Court · AIR 1968 Raj 287
Representation of the People Act, 1951 — Section 117, 123(6), 77, 81, 82
High Courts05 Oct 1967Allowed
Wazirsingh Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1968 Raj 224 : (1968) RLW 267
Limitation Act, 1908 — Article 120, 62, 96, 97
High Courts18 Sept 1967
Smt. Kamla Beniwal Vs Dhir Singh and Others
Rajasthan High Court · AIR 1968 Raj 282 : (1968) RLW 205
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Conduct of Elections Rules, 1961 — Rule 94Representation of the People Act, 1951 — Section 83(1)
High Courts08 Sept 1967
Bhogilal Pandya Vs Maharawal Laxman Singh and Another
Rajasthan High Court · AIR 1968 Raj 145 : (1967) RLW 577
General Clauses Act, 1897 — Section 9Limitation Act, 1963 — Section 12(1), 29(2)Representation of the People Act, 1951 — Section 81
High Courts22 Aug 1967Dismissed
Aman Khan Vs Sheo Onkar and Others
Rajasthan High Court · AIR 1968 Raj 161 : (1968) RLW 213
Motor Vehicles Act, 1939 — Section 44, 45, 63