High Courts28 Mar 1968Dismissed

State of Rajasthan Vs Budhram

Rajasthan High Court · AIR 1969 Raj 48 : (1969) CriLJ 311

Evidence Act, 1872 — Section 25Sea Customs Act, 1878 — Section 167(81), 171A, 178A
High Courts22 Mar 1968Dismissed

State Vs Hari Singh

Rajasthan High Court · AIR 1969 Raj 86 : (1969) CriLJ 445 : (1968) RLW 485

Criminal Procedure Code, 1898 (CrPC) — Section 417, 423Penal Code, 1860 (IPC) — Section 304A
High Courts13 Mar 1968Dismissed

Balia Vs Heerji

Rajasthan High Court · AIR 1969 Raj 119 : (1969) CriLJ 513

Penal Code, 1860 (IPC) — Section 499, 500, 9
High Courts12 Mar 1968Allowed

Lajjaram Vs Khubiram

Rajasthan High Court · AIR 1969 Raj 9 : (1968) RLW 345

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4), 115