High Courts08 Mar 1968Allowed
In Re: Cotton Agents (Rajasthan) Ltd., Jaipur
Rajasthan High Court · AIR 1968 Raj 311 : (1969) 39 CompCas 663 : (1968) RLW 473
Companies Act, 1956 — Section 391, 394
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,315 of 2,400
High Courts05 Mar 1968
Ganesharam Vs State of Rajasthan
Rajasthan High Court · (1968) CriLJ 1672 : (1968) RLW 496
Penal Code, 1860 (IPC) — Section 325, 335, 354, 380, 451Probation of Offenders Act, 1958 — Section 11, 3, 4, 6, 8
High Courts01 Mar 1968Dismissed
Sudesh Kumar Vs Mool Chand
Rajasthan High Court · AIR 1969 Raj 22 : (1968) RLW 332
Evidence Act, 1872 — Section 115Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 57Stamp Act, 1899 — Article 35, 2(5)
High Courts01 Mar 1968
State Vs Sardara Singh and Others
Rajasthan High Court · (1970) CriLJ 558 : (1969) RLW 68
Penal Code, 1860 (IPC) — Section 302
High Courts29 Feb 1968Allowed
Ganeshmal Vs Smt. Anand Kanwar and Others
Rajasthan High Court · AIR 1968 Raj 273 : (1968) RLW 519
Succession Act, 1925 — Section 214, 214(1)
High Courts22 Feb 1968Partly Allowed
Bhopal Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1968 Raj 305 : (1968) CriLJ 1572
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 149, 304, 323
High Courts21 Feb 1968
Ganesh Datta Vs State of Rajasthan
Rajasthan High Court · (1968) 2 LLJ 114 : (1968) RLW 341
Constitution of India, 1950 — Article 123, 14, 16, 226, 309
High Courts20 Feb 1968Allowed
Mithukhan Vs State of Rajasthan
Rajasthan High Court · AIR 1969 Raj 121 : (1969) CriLJ 515
Criminal Procedure Code, 1898 (CrPC) — Section 165, 165(1)Opium Act, 1878 — Section 14, 15, 16Penal Code, 1860 (IPC) — Section 52, 97, 99
High Courts20 Feb 1968
Municipal Council, Jaipur Vs Laxmi Narain and Others
Rajasthan High Court · AIR 1969 Raj 16 : (1969) CriLJ 233
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16, 20, 7Rajasthan Municipalities Act, 1959 — Section 67, 78
High Courts09 Feb 1968
State Vs Mst. Meera
Rajasthan High Court · (1969) CriLJ 958
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
High Courts05 Feb 1968Dismissed
Vishweshwarlal Vs Bhuramal and Another
Rajasthan High Court · AIR 1968 Raj 277
High Courts02 Feb 1968Allowed
Viney Kumar Majoo Vs State and Others
Rajasthan High Court · AIR 1968 Raj 227 : (1968) 2 LLJ 398 : (1968) RLW 325
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G
High Courts02 Feb 1968
State Vs Nand Kishore
Rajasthan High Court · (1969) CriLJ 582 : (1968) RLW 568
Penal Code, 1860 (IPC) — Section 228
High Courts31 Jan 1968
Ram Swaroop Vs Works Manager (Loco)
Rajasthan High Court · (1969) 2 LLJ 257 : (1968) RLW 559
Constitution of India, 1950 — Article 226, 311
High Courts31 Jan 1968
Rattu Vs Mala and Another
Rajasthan High Court · AIR 1968 Raj 212 : (1968) RLW 375
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), 151Rajasthan Tenancy Act, 1955 — Section 242
High Courts24 Jan 1968Allowed
State of Rajasthan Vs Chhattar Singh
Rajasthan High Court · AIR 1968 Raj 233 : (1968) CriLJ 1214
Prevention of Food Adulteration Act, 1954 — Section 16, 2(1), 23, 7
High Courts24 Jan 1968Dismissed
Gulzarilal and Others Vs Bhagwati Prasad and Others
Rajasthan High Court · AIR 1969 Raj 11 : (1968) RLW 501
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 90
High Courts22 Jan 1968
Chaturvedi (R.P.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1969) 1 LLJ 169 : (1969) RLW 47
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
High Courts18 Jan 1968Allowed
Narain Singh Kohli Vs Transport Appellate Tribunal, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 213
Motor Vehicles Act, 1939 — Section 64
High Courts13 Jan 1968Dismissed
Gordhan Das Vs State and Others
Rajasthan High Court · AIR 1968 Raj 241
Criminal Procedure Code, 1898 (CrPC) — Section 423, 522, 522(1)Penal Code, 1860 (IPC) — Section 349, 350, 380, 448