High Courts29 Jul 1968
Johari Mal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 146 : (1969) RLW 367
Constitution of India, 1950 — Article 14Rajasthan Municipalities Act, 1959 — Section 104
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,313 of 2,400
High Courts25 Jul 1968Dismissed
Ramsingh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1969 Raj 41 : (1969) RLW 130
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 4(1)Constitution of India, 1950 — Article 226
High Courts19 Jul 1968Allowed
Ladulal Vs Keshavdas
Rajasthan High Court · AIR 1969 Raj 112 : (1969) RLW 218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10Limitation Act, 1908 — Section 4Rajasthan General Clauses Act, 1955 — Section 11
High Courts19 Jul 1968Allowed
Gullaram Vs Govindram and Others
Rajasthan High Court · AIR 1969 Raj 123
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 10, 6(1), 7
High Courts18 Jul 1968
Ghasiram Mangilal of Sambhar Vs The State of Rajasthan and Another
Rajasthan High Court · (1969) RLW 138 : (1969) 23 STC 262
Constitution of India, 1950 — Article 226, 301, 303, 304
High Courts17 Jul 1968Dismissed
Gulab Singh Vs Bhan Mal and Others
Rajasthan High Court · AIR 1969 Raj 109
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, Order 43 Rule 1, 115
High Courts16 Jul 1968Allowed
Tickooram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 129 : (1969) RLW 221
Constitution of India, 1950 — Article 166, 226Rajasthan Minor Mineral Concession Rules, 1959 — Rule 43(2), 46
High Courts15 Jul 1968Dismissed
Manphool and Another Vs Dulichand and Others
Rajasthan High Court · AIR 1969 Raj 169 : (1969) RLW 142
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Article 10
High Courts15 Jul 1968
Sajjan Singh Bhairun Singh Vs Sajjan Singh Jagannath Singh and Another
Rajasthan High Court · AIR 1969 Raj 82 : (1969) RLW 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 39 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 439
High Courts15 Jul 1968Dismissed
Narayan Swarup and Others Vs Shankar Lal and Sons. (Private) Ltd. and Others
Rajasthan High Court · AIR 1969 Raj 302
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 1968
Urban Improvement Trust Vs Raj Kumari and Others
Rajasthan High Court · AIR 1969 Raj 131 : (1969) RLW 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 3Evidence Act, 1872 — Section 116
High Courts10 Jul 1968
Jhanwarlal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1969 Raj 29 : (1969) CriLJ 306 : (1969) RLW 4
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(2)
High Courts05 Jul 1968Dismissed
Dhanpat Lal Vs Harisingh and Others
Rajasthan High Court · AIR 1969 Raj 92 : (1969) RLW 20
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 30, 39
High Courts02 Jul 1968Partly Allowed
The Amalgamated Electricity Co. Ltd., Ajmer Vs The Municipal Council, Ajmer and Another
Rajasthan High Court · AIR 1968 Raj 327
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 144, 34Rajasthan Municipalities Act, 1959 — Section 94
High Courts17 May 1968Dismissed
Shyamesh Vs Public Prosecutor, Pali
Rajasthan High Court · AIR 1969 Raj 61 : (1969) CriLJ 314
Criminal Procedure Code, 1898 (CrPC) — Section 198B, 259, 270, 4(1), 492
High Courts09 May 1968
The Mahalaxmi Mills Co. Ltd. and Others Vs The State
Rajasthan High Court · (1968) CriLJ 1581
COMPANIES ACT, 1956 — Section 75, 81, 94, 97
High Courts09 May 1968
The Mahalaxmi Mills Co. Ltd., Beawar and Others Vs The State
Rajasthan High Court · AIR 1968 Raj 331 : (1969) 39 CompCas 347
Companies (Central Government) General Rules and Forms, 1956 — Rule 3Companies Act, 1956 — Section 94(1), 97, 97(1), 97(2), 97(3)
High Courts08 May 1968Dismissed
Good Year India Ltd., Jaipur Vs Industrial Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1969 Raj 95 : (1968) 2 LLJ 682 : (1968) RLW 536
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 12(5), 2
High Courts02 May 1968Dismissed
Shitabkhan Vs Bar Council of India and Others
Rajasthan High Court · AIR 1969 Raj 136
Advocates Act, 1961 — Section 2, 24(1), 49, 7Constitution of India, 1950 — Article 14, 19
High Courts01 May 1968Allowed
Automobile Transport Rajasthan (P) Ltd., Ajmer Vs The Regional Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1968 Raj 334 : (1968) RLW 571
Motor Vehicles Act, 1939 — Section 59(2), 60(1)