High Courts19 Jan 1967Partly Allowed
Rafiq Mohammad Vs Mangilal and Others
Rajasthan High Court · AIR 1968 Raj 3 : (1968) RLW 111
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 73
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,319 of 2,400
High Courts12 Jan 1967Allowed
Sukanraj Vs State of Rajasthan
Rajasthan High Court · AIR 1967 Raj 267 : (1967) CriLJ 1702
Criminal Procedure Code, 1898 (CrPC) — Section 353, 537
High Courts05 Jan 1967Allowed
Amar Singh and Others Vs The State of Rajasthan
Rajasthan High Court · AIR 1968 Raj 11 : (1968) CriLJ 79 : (1968) RLW 107
Penal Code, 1860 (IPC) — Section 105, 395
High Courts03 Jan 1967
Commissioner of Wealth Tax, Delhi and Rajasthan Vs Her Highness Maharani Gayatri Devi of Jaipur
Rajasthan High Court · AIR 1968 Raj 129 : (1967) 66 ITR 1
Contract Act, 1872 — Section 10Transfer of Property Act, 1882 — Section 8Wealth Tax Act, 1957 — Section 2
High Courts20 Dec 1966Dismissed
Kutbuddin and Others Vs The State
Rajasthan High Court · AIR 1967 Raj 224
Criminal Procedure Code, 1898 (CrPC) — Section 156(2), 561AOfficial Secrets Act, 1923 — Section 13(3)
High Courts20 Dec 1966Dismissed
Mahavir Chand and Another Vs Budhmal and Others
Rajasthan High Court · AIR 1967 Raj 251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 100, 101
High Courts20 Dec 1966Allowed
Khazansingh and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1967 Raj 221
Criminal Law (Amendment) Act, 1952 — Section 8Criminal Law Amendment (Amending) Act, 1966 — Section 11, 5(1)Criminal Procedure Code, 1898 (CrPC) — Section 549
High Courts16 Dec 1966
RAMPATMAL TIRKHA RAM Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1967) 65 ITR 596 : (1967) RLW 360
Income Tax Act, 1922 — Section 26A, 66(1)
High Courts13 Dec 1966Allowed
Mohrilal Vs Shri Ballabh and Another
Rajasthan High Court · AIR 1967 Raj 280 : (1967) RLW 451
Central Excise Rules, 1944 — Rule 178(2), 178(4)Central Excises and Salt Act, 1944 — Section 6, 9Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
High Courts30 Nov 1966Dismissed
Ali Mohammad Vs Ramniwas and Another
Rajasthan High Court · AIR 1967 Raj 258 : (1967) RLW 519
Contract Act, 1872 — Section 11Limitation Act, 1908 — Article 132, 148, 3Limitation Act, 1963 — Article 61, 62
High Courts29 Nov 1966Allowed
Hanuman Vs Fattu
Rajasthan High Court · AIR 1967 Raj 235 : (1967) RLW 466
Stamp Act, 1899 — Article 13, 49, 2(22), 2(5)
High Courts23 Nov 1966Allowed
Singhal Transport Vs Jesaram Jamumal
Rajasthan High Court · AIR 1968 Raj 89 : (1967) RLW 129
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 10, 23, 28
High Courts22 Nov 1966Dismissed
Jaipur Hosiery Mills Private Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1967) 19 STC 416
Constitution of India, 1950 — Article 14, 226
High Courts15 Nov 1966Dismissed
Shyam Charan Tiwari Vs Kanhaiyalal
Rajasthan High Court · AIR 1967 Raj 176 : (1967) RLW 104
Limitation Act, 1908 — Section 10, 9
High Courts09 Nov 1966
Sibal Singh Vs State of Rajasthan
Rajasthan High Court · (1968) 1 LLJ 468 : (1967) RLW 473
Constitution of India, 1950 — Article 14, 16, 166, 311
High Courts08 Nov 1966Allowed
Badan Bai Vs Bhom Singh and Others
Rajasthan High Court · (1967) ACJ 88 : AIR 1968 Raj 39 : (1967) 15 FLR 13 : (1967) 2 LLJ 340 : (1967) RLW 86
Rajasthan Workmens Compensation Rules, 1960 — Rule 8(2), 8(3)Workmens Compensation Act, 1923 — Section 10(1)
High Courts07 Nov 1966
Kutbuddin and Others Vs State of Rajasthan
Rajasthan High Court · (1967) CriLJ 1700
Official Secrets Act, 1923 — Section 12, 3, 5, 9
High Courts02 Nov 1966Partly Allowed
State of Rajasthan and Others Vs Raghuraj Singh
Rajasthan High Court · AIR 1968 Raj 14
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 120, 89
High Courts01 Nov 1966Dismissed
Smt. Kanchan Vs Babu Bhai and Others
Rajasthan High Court · AIR 1967 Raj 184 : (1967) RLW 290
Civil Procedure Code, 1908 (CPC) — Section 11, 60
High Courts27 Oct 1966Dismissed
Ganesh Mal and Another Vs Meghraj and Another
Rajasthan High Court · AIR 1967 Raj 283 : (1967) RLW 307
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11, 22Limitation Act, 1963 — Article 98, 21