High Courts28 Aug 1969Dismissed
Keshar Singh Vs Mst. Deu and Others
Rajasthan High Court · (1969) WLN 443
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,303 of 2,400
High Courts26 Aug 1969
Rama Krishna Toshniwal and Others Vs Maha Laxmi Mills Co. Ltd. and Others
Rajasthan High Court · (1969) WLN 525
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 102, 104, 105COMPANIES ACT, 1956 — Section 456, 457General Clauses Act, 1897 — Section 8
High Courts26 Aug 1969Dismissed
Banshi and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 50 : (1971) CriLJ 405 : (1970) RLW 334
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439(2), 440Rajasthan High Court of Judicature Rules, 1952 — Rule 325
High Courts26 Aug 1969Allowed
Jot Ram Vs Taru Ram
Rajasthan High Court · (1969) WLN 395
Guardians and Wards Act, 1890 — Section 17, 25, 7Hindu Minority and Guardianship Act, 1956 — Section 10, 13, 6
High Courts25 Aug 1969
Commissioner of Income Tax and Commissioner of Wealth-tax Vs Motilal Ramswaroop
Rajasthan High Court · (1970) 76 ITR 43
Income Tax Act, 1922 — Section 2(6C), 3Wealth Tax Act, 1957 — Section 2, 4(1)
High Courts25 Aug 1969Dismissed
Madanlal Vs Manakchand
Rajasthan High Court · AIR 1971 Raj 55 : (1969) WLN 482
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
High Courts22 Aug 1969Allowed
Shikhar Chand Sethi Vs The Divisional Mechanical Engineer (E), Western Railway, Kota Division, Kota and Others
Rajasthan High Court · AIR 1970 Raj 210
Constitution of India, 1950 — Article 310, 311
High Courts20 Aug 1969Dismissed
Balkishan and Another Vs Harlal and Others
Rajasthan High Court · AIR 1971 Raj 36 : (1970) RLW 228 : (1969) WLN 408
Specific Relief Act, 1877 — Section 54
High Courts20 Aug 1969Dismissed
Rampal Garg Vs Shrimad Dayanand Orphanage
Rajasthan High Court · (1970) RLW 106 : (1969) WLN 601
Transfer of Property Act, 1882 — Section 106
High Courts19 Aug 1969Dismissed
Nirmal Kumar Vs The Co-operative Bank Ltd. and Others
Rajasthan High Court · (1969) WLN 322
High Courts14 Aug 1969Allowed
Dr. Harumal and Others Vs Smt. Sahjadi Bibi
Rajasthan High Court · (1970) RLW 193 : (1969) WLN 429
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(2), 14(4)Administration of Evacuee Property Act, 1950 — Section 12, 4(2), 56(2), 9Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Aug 1969Dismissed
Hakim Ghulam Mohammed Vs Dr. Zahoor Mohammad
Rajasthan High Court · AIR 1970 Raj 171 : (1969) WLN 411
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17(1)
High Courts14 Aug 1969
State of Rajasthan and Another Vs The Bundi Electric Supply Co. Ltd., Bundi and Another
Rajasthan High Court · AIR 1971 Raj 24 : (1970) RLW 382
Constitution of India, 1950 — Article 295Limitation Act, 1908 — Article 115, 120, 19
High Courts13 Aug 1969Allowed
Prakash Chandra and Others Vs Gumanmal and Others
Rajasthan High Court · (1970) RLW 326 : (1969) WLN 309
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts13 Aug 1969Allowed
Jeewanmal and Others Vs Dr. Dharamchand Khatri and Others
Rajasthan High Court · AIR 1971 Raj 84 : (1969) WLN 519
Constitution of India, 1950 — Article 226Specific Relief Act, 1877 — Section 9
High Courts12 Aug 1969Allowed
Parasmal and Others Vs The State of Rajasthan
Rajasthan High Court · (1969) WLN 479
Penal Code, 1860 (IPC) — Section 161, 420, 511Petroleum Act, 1934 — Section 23
High Courts12 Aug 1969Allowed
Ashiq Ali and Others Vs Phata and Roshan
Rajasthan High Court · (1970) RLW 114 : (1969) WLN 597
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts08 Aug 1969
State of Rajasthan and Another Vs Ratanlal Sogani
Rajasthan High Court · AIR 1971 Raj 142 : (1969) WLN 339
Ajmer Government Court of Wards Regulation, 1888 — Section 10Constitution of India, 1950 — Article 311Limitation Act, 1908 — Article 102, 120
High Courts07 Aug 1969Allowed
Udai Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1969) WLN 596
Constitution of India, 1950 — Article 226
High Courts06 Aug 1969
Sangram Singh Vs Roop Lal and Others
Rajasthan High Court · (1977) WLN 454
Rajasthan Tenancy Act, 1955 — Section 187