High Courts05 Aug 1969Dismissed
Ganesh Vs The State of Rajasthan
Rajasthan High Court · (1970) RLW 373 : (1969) WLN 418
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,304 of 2,400
High Courts02 Aug 1969Allowed
Mohammad Safi Vs The Regional Transport Authority and Others
Rajasthan High Court · (1970) RLW 475 : (1969) WLN 435
Constitution of India, 1950 — Article 226
High Courts01 Aug 1969Allowed
Ganga Ram Vs Jeewan Ram and Others
Rajasthan High Court · (1970) RLW 348 : (1969) WLN 391
Constitution of India, 1950 — Article 226
High Courts31 Jul 1969
Dhannalal and Others Vs State and Others
Rajasthan High Court · (1969) WLN 375
Penal Code, 1860 (IPC) — Section 379
High Courts30 Jul 1969Allowed
Jadulal Vs The State of Rajasthan
Rajasthan High Court · (1969) WLN 398
Penal Code, 1860 (IPC) — Section 120B, 380, 457
High Courts29 Jul 1969Allowed
Kanhaiya Lal Vs Dulhi Chand
Rajasthan High Court · (1970) RLW 332 : (1969) WLN 319
General Clauses Act, 1897 — Section 13Negotiable Instruments Act, 1881 (NI) — Section 19, 5, 6Stamp Act, 1899 — Section 2
High Courts28 Jul 1969
Mst. Chandi and Others Vs Gangaram and Others
Rajasthan High Court · (1969) WLN 489
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 301
High Courts28 Jul 1969
Jodhraj Vs Suleman
Rajasthan High Court · (1970) RLW 170 : (1969) WLN 355
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts25 Jul 1969Dismissed
Padam Singh and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1969) WLN 374
Rajasthan Land Acquisition Act, 1953 — Section 18(3), 3(c)
High Courts22 Jul 1969
Ram Niwas Vs Pokarram and Others
Rajasthan High Court · (1970) RLW 340 : (1969) WLN 303
Transfer of Property Act, 1882 — Section 53, 58
High Courts18 Jul 1969Dismissed
Ram Singh and Others Vs Mohanlal and Others
Rajasthan High Court · (1969) WLN 530
High Courts18 Jul 1969
Vijai Raj Vs Bhanwari Devi and Another
Rajasthan High Court · (1969) WLN 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Jul 1969Dismissed
Ram Singh and Others Vs Mohan Lal and Others
Rajasthan High Court · (1970) RLW 427 : (1969) WLN 420
High Courts17 Jul 1969Allowed
Bhanwarlal Vs Chandra Kanta and Others
Rajasthan High Court · (1969) WLN 331
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1965 — Section 13(4)
High Courts16 Jul 1969
Mst. Hardevi and Others Vs Ghanshyam and Another
Rajasthan High Court · (1970) RLW 397 : (1969) WLN 333
High Courts16 Jul 1969Allowed
Baldeo Das and Others Vs Kishanlal and Another
Rajasthan High Court · AIR 1971 Raj 42 : (1969) WLN 282
Civil Procedure Code, 1908 (CPC) — Section 100, 2, 3, 4, 8Partition Act, 1893 — Section 2, 3(1)
High Courts16 Jul 1969Allowed
Tewari Kanhaiya Lal Vs Smt. Lilawati Devi
Rajasthan High Court · (1969) WLN 286
Rajasthan Court of Wards Act, 1951 — Section 15
High Courts16 Jul 1969
Commissioner of Income Tax Vs Amber Corporation
Rajasthan High Court · (1974) 95 ITR 178
Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 48
High Courts15 Jul 1969Allowed
Mazhar Hussain Vs Shafi Mohammed and Others
Rajasthan High Court · (1969) WLN 316
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts14 Jul 1969Allowed
Lalchand Vs Mahabir Prasad and Another
Rajasthan High Court · AIR 1970 Raj 236 : (1970) RLW 38 : (1969) WLN 413
Arbitration Act, 1940 — Section 31