High Courts14 Jul 1969Allowed
Bulidan Singh Vs Pitar Emmenual and Others
Rajasthan High Court · (1970) RLW 299 : (1969) WLN 472
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,305 of 2,400
High Courts11 Jul 1969Dismissed
Shital Dass and Another Vs Deohans
Rajasthan High Court · AIR 1970 Raj 170 : (1969) WLN 308
Limitation Act, 1963 — Section 14, 5Provincial Insolvency Act, 1920 — Section 78, 9
High Courts11 Jul 1969Allowed
Kunjbehari Lal Vs The Regional Assistant Labour Commissioner, Jaipur and Others
Rajasthan High Court · AIR 1970 Raj 265 : (1969) WLN 326
Minimum Wages Act, 1948 — Section 20, 20(1), 3Payment of Wages Act, 1936 — Section 15, 15(2), 2
High Courts10 Jul 1969
Panna Lal Vs Balbir Singh and Others
Rajasthan High Court · (1969) WLN 284
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13A
High Courts09 Jul 1969Dismissed
Ayub and Others Vs Bhanwarchand and Others
Rajasthan High Court · (1969) WLN 288
Evidence Act, 1872 — Section 90
High Courts08 Jul 1969
S.N. Misra Vs State of Rajasthan
Rajasthan High Court · (1970) RLW 287 : (1969) WLN 293
Constitution of India, 1950 — Article 136, 226, 227, 311
High Courts04 Jul 1969Dismissed
Bhagwat Prasad Vs Dwarka Prasad and Another
Rajasthan High Court · (1969) WLN 351
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(e)
High Courts04 Jul 1969Allowed
Dharam Chand Vs Chhaju and Others
Rajasthan High Court · (1969) WLN 281
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Jul 1969Dismissed
Mohan Lal and Another Vs Bhanwar Lal and Others
Rajasthan High Court · (1969) WLN 247
Contract Act, 1872 — Section 141
High Courts06 May 1969
Commissioner of Income Tax, Delhi and Rajasthan Vs Mazdoor Kisan Sahkari Samiti, Village Bhadu
Rajasthan High Court · AIR 1970 Raj 252 : (1970) 75 ITR 253 : (1969) WLN 365
Income Tax Act, 1922 — Section 10(2), 14(3)
High Courts03 May 1969
Inderjeet Singh Vs Maharaj Raghunath Singh and Others
Rajasthan High Court · AIR 1970 Raj 278 : (1969) WLN 238
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Evidence Act, 1872 — Section 101
High Courts02 May 1969Allowed
Krishan Chand Kapur Vs Kishanchand Mehra and Another
Rajasthan High Court · (1969) WLN 261
Transfer of Property Act, 1882 — Section 106
High Courts01 May 1969Dismissed
Ram Charan Vs Triloki Nath
Rajasthan High Court · (1969) WLN 213
Rajasthan Public Trusts Act, 1959 — Section 29, 72, 73
High Courts30 Apr 1969Allowed
Smt. Gopi and Another Vs Madanlal
Rajasthan High Court · AIR 1970 Raj 190 : (1969) WLN 267
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 12Evidence Act, 1872 — Section 101, 102, 103, 104, 45
High Courts29 Apr 1969Partly Allowed
Girdharilal and Others Vs Lalchand and Others
Rajasthan High Court · AIR 1970 Raj 145 : (1970) CriLJ 987 : (1969) WLN 233
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 11
High Courts25 Apr 1969Dismissed
Umrao Singh Dhabariya Vs Yashwant Singh Nahar and Others
Rajasthan High Court · AIR 1970 Raj 134
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 2Constitution of India, 1950 — Article 102(1), 191(1)Rajasthan High Court of Judicature Rules, 1952 — Rule 59
High Courts23 Apr 1969
In Re: Rampuria Ice Factory Ltd.
Rajasthan High Court · (1969) RLW 539 : (1969) WLN 250
COMPANIES ACT, 1956 — Section 100, 101, 102, 103, 104Constitution of India, 1950 — Article 36
High Courts23 Apr 1969
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 60 : (1970) CriLJ 486 : (1969) RLW 610 : (1969) WLN 215
Evidence Act, 1872 — Section 101, 102, 103, 104, 114Penal Code, 1860 (IPC) — Section 299, 300
High Courts22 Apr 1969Dismissed
Premsukh Vs Hanumandas and Others
Rajasthan High Court · (1969) RLW 520 : (1969) WLN 252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58