High Courts05 Dec 1969Dismissed
Hardeva Vs Ismail and Others
Rajasthan High Court · AIR 1970 Raj 167 : (1970) RLW 316 : (1969) WLN 611
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,301 of 2,400
High Courts05 Dec 1969Dismissed
Harakchand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) RLW 320 : (1969) WLN 457
Civil Procedure Code, 1908 (CPC) — Section 11, 115Limitation Act, 1963 — Section 3, 30Stamp Act, 1899 — Section 2
High Courts05 Dec 1969
Smt. Gulab Sundari Bapna Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 1 : (1970) RLW 42 : (1969) WLN 615
Rajasthan Jagirdars Debt Reduction Act, 1956 — Section 7Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 27, 34(1)
High Courts04 Dec 1969Partly Allowed
Gem Palace, Jaipur and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1970 Raj 225 : (1969) WLN 540
Constitution of India, 1950 — Article 14, 141, 19(1)Gold (Control) Act, 1968 — Section 16(1), 16(5), 16(7), 27(7), 27(8)
High Courts02 Dec 1969
H.H. Maharaja Rana Hemant Singhji Vs Commissioner of Income Tax Commissioner of Wealth-tax Vs H.H. Maharaja Rana Hemant Singhji
Rajasthan High Court · (1971) 79 ITR 83 : (1969) WLN 589
Income Tax Act, 1922 — Section 12, 3, 4(3), 9Wealth Tax Act, 1957 — Section 2
High Courts02 Dec 1969
Rana Hemant Singhji, Dholpur Vs Commissioner of Income Tax, Rajasthan, Jaipur
Rajasthan High Court · AIR 1970 Raj 270
Income Tax Act, 1922 — Section 2(4A)
High Courts02 Dec 1969
H.H. Maharaja Rana Hemant Singhji Vs Commissioner of Income Tax
Rajasthan High Court · (1970) 77 ITR 1007 : (1970) RLW 454
Income Tax Act, 1922 — Section 2(4A)
High Courts25 Nov 1969Dismissed
Gordhanlal Vs C.P. Industries Pvt. Ltd., Khandwa and Another
Rajasthan High Court · AIR 1971 Raj 254 : (1971) RLW 198 : (1970) RLW 231
Civil Procedure Code, 1908 (CPC) — Section 38, 39, 39(1), 6
High Courts19 Nov 1969Dismissed
Maratha Mandir Ltd. Vs Official Liquidator, Golcha Properties, Private Ltd.
Rajasthan High Court · (1970) RLW 175 : (1969) WLN 445
COMPANIES ACT, 1956 — Section 446Transfer of Property Act, 1882 — Section 106, 107, 111, 53A, 63A
High Courts19 Nov 1969Dismissed
Jagdish Kumar and Others Vs Roop Chand
Rajasthan High Court · (1970) RLW 315 : (1969) WLN 455
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts19 Nov 1969Allowed
The Divisional Personnel Officer, N. Rly. Bikaner Vs Ram Kishore
Rajasthan High Court · AIR 1970 Raj 235 : (1970) RLW 392
Payment of Wages Act, 1936 — Section 15(3)
High Courts18 Nov 1969Dismissed
Bishan Singh Vs Ram Singh
Rajasthan High Court · (1969) WLN 476
Arbitration Act, 1940 — Section 14, 17, 32, 47
High Courts17 Nov 1969Dismissed
Daulat Raj Singhvi Vs State of Rajasthan and Another
Rajasthan High Court · (1970) RLW 214 : (1969) WLN 495
Constitution of India, 1950 — Article 15, 16, 217, 226, 233
High Courts17 Nov 1969Allowed
Smt. Saidan Vs Shamsuddin and Others
Rajasthan High Court · (1970) RLW 245 : (1969) WLN 451
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 53A, 54
High Courts14 Nov 1969Dismissed
Man Mohan Kaushib and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 60 : (1970) RLW 185
Constitution of India, 1950 — Article 16, 309Rajasthan Police Service Rules, 1954 — Rule 33, 7
High Courts31 Oct 1969Allowed
Vishwa Nath Singh and Others Vs Gopilal
Rajasthan High Court · (1970) RLW 223 : (1970) WLN 466
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(4), 13(5), 19A, 19A(1)
High Courts29 Oct 1969Allowed
Brahmanand and Another Vs The State of Rajasthan
Rajasthan High Court · AIR 1970 Raj 220 : (1970) CriLJ 1512 : (1970) RLW 130
Criminal Procedure Code, 1898 (CrPC) — Section 209, 425Penal Code, 1860 (IPC) — Section 307
High Courts29 Oct 1969Allowed
Sohan Raj Taparia Vs Mahendra Singh
Rajasthan High Court · AIR 1970 Raj 204 : (1970) RLW 167 : (1969) WLN 400
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 16, 1(5), 31(2), 48A
High Courts28 Oct 1969Allowed
Bhooramal Vs Govind dev and Others
Rajasthan High Court · (1969) WLN 554
Rajasthan Town Municipalities Act, 1951 — Section 4(18)
High Courts24 Oct 1969Allowed
Shyam Sunder Azad Vs Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1971 Raj 97
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 47(3), 48, 57, 64