High Courts20 Jan 1970Dismissed
Kanaiyalal and Jamnadas Vs Gaurishankar and Others
Rajasthan High Court · (1970) WLN 41
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,300 of 2,400
High Courts20 Jan 1970Allowed
The State of Rajasthan Vs Shri Guman Singh and Others
Rajasthan High Court · AIR 1971 Raj 191 : (1970) 3 WLN 17
Constitution of India, 1950 — Article 14, 16, 226Rajasthan Administrative Service Rules, 1954 — Rule 28B, 28B(2), 32
High Courts13 Jan 1970Allowed
Rajasthan State Electricity Board, Jaipur and Another Vs Shrikishan and Another
Rajasthan High Court · AIR 1970 Raj 261
Rajasthan Service Rules, 1951 — Rule 141, 17, 18
High Courts13 Jan 1970Allowed
Sita Ram Joshi Vs State of Rajasthan and Another
Rajasthan High Court · (1970) RLW 256 : (1970) WLN 5
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts13 Jan 1970Allowed
Rajasthan State Electricity Board Vs Shrikishan and Others
Rajasthan High Court · (1970) WLN 65
Electricity (Supply) Act, 1948 — Section 78A
High Courts12 Jan 1970Allowed
Pritam Singh and Another Vs The State of Rajasthan
Rajasthan High Court · AIR 1971 Raj 184 : (1971) CriLJ 974 : (1970) 3 WLN 38
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 3, 80, 9Penal Code, 1860 (IPC) — Section 394
High Courts12 Jan 1970Allowed
Satish Chander Sharma Vs The University of Rajasthan and Others
Rajasthan High Court · AIR 1970 Raj 184 : (1970) RLW 403 : (1970) 3 WLN 124
Constitution of India, 1950 — Article 226Rajputana University Act, 1946 — Section 21, 29Rajputana University Ordinance — Ordinance 384B
High Courts08 Jan 1970Dismissed
Girwardhan Singh Vs State of Rajasthan
Rajasthan High Court · (1970) WLN 187
Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts07 Jan 1970Allowed
The Union of India (UOI) and Another Vs Laxmilal
Rajasthan High Court · (1970) WLN 33
Constitution of India, 1950 — Article 311
High Courts07 Jan 1970Dismissed
Nyaya Panchayat Nagar District, Bharatpur Vs Munsiff Magistrate, Deeg and Others
Rajasthan High Court · AIR 1971 Raj 121 : (1970) RLW 343 : (1970) 3 WLN 1
Rajasthan Panchayat Act, 1953 — Section 49
High Courts19 Dec 1969Dismissed
Seth Sobhag Mal Lodha and Others Vs Edward Mills Co. Ltd. and Others
Rajasthan High Court · (1972) 42 CompCas 1 : (1970) RLW 549 : (1969) WLN 498
Partnership Act, 1932 — Section 69, 69(3)
High Courts19 Dec 1969Allowed
State of Rajasthan Vs Prem Nath
Rajasthan High Court · (1969) WLN 607
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 25
High Courts19 Dec 1969Allowed
Jankilal and Others Vs Hanuman and Others
Rajasthan High Court · (1970) RLW 470 : (1969) WLN 568
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts18 Dec 1969Allowed
Municipal Council, Jaipur and Another Vs Sewan Das
Rajasthan High Court · AIR 1971 Raj 5 : (1971) CriLJ 85
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts10 Dec 1969
Ram Kripal Vs Radhey Shyam and Others
Rajasthan High Court · AIR 1970 Raj 234 : (1969) WLN 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 22(4)
High Courts10 Dec 1969Allowed
Hospital Employees Union, Bikaner Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 66 : (1971) 22 FLR 237
Industrial Disputes Act, 1947 — Section 2
High Courts10 Dec 1969
Manidevi and Others Vs Ambadan and Others
Rajasthan High Court · (1970) RLW 47 : (1969) WLN 560
Limitation Act, 1963 — Section 5
High Courts09 Dec 1969Dismissed
Hukmi Chand Vs The Jaipur Ice and Oil Mills Co. and Others
Rajasthan High Court · (1969) WLN 570
Contract Act, 1872 — Section 27, 36, 54, 55Partnership Act, 1932 — Section 36Transfer of Property Act, 1882 — Section 11, 40
High Courts09 Dec 1969
Hanumat Singh and Others Vs Mst. Phuna and Others
Rajasthan High Court · (1969) WLN 565
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 12
High Courts09 Dec 1969
Trilok Chand Dilsukhrai Vs The Commissioner of Income Tax
Rajasthan High Court · (1970) RLW 32 : (1969) WLN 582
Income Tax Act, 1961 — Section 24, 256