Motor Vehicles Act, 1939 — Section 2(18)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 3Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 28

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High Courts11 Feb 1972

M.R. Agarwal, Income Tax Officer Vs Official Liquidator, Golcha Properties Private Ltd. (In Liquidation)

Rajasthan High Court · (1973) 43 CompCas 423 : (1973) 90 ITR 251 : (1972) WLN 65

Companies Act, 1956 — Section 457(1), 530(6)Income Tax Act, 1961 — Section 207, 208, 209, 210, 211

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High Courts11 Feb 1972Dismissed

Purshotam Lal and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1972) WLN 702

Constitution of India, 1950 — Article 13, 226, 32, 330

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High Courts11 Feb 1972

Maratha Mandir Ltd. Vs Official Liquidator, Golcha Properties (P) Ltd., Attached to Rajasthan High Court

Rajasthan High Court · (1972) RLW 217 : (1972) WLN 70

COMPANIES ACT, 1956 — Section 391, 446Contract Act, 1872 — Section 29Transfer of Property Act, 1882 — Section 111, 53A

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High Courts10 Feb 1972

Mehmood Beg Vs State of Rajasthan

Rajasthan High Court · (1973) CriLJ 806 : (1972) RLW 352

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 109, 165A, 214, 302

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High Courts09 Feb 1972Allowed

Brij Kishore Vs Ram Niwas

Rajasthan High Court · (1972) RLW 206 : (1972) WLN 89

Rajasthan Municipalities Act, 1959 — Section 26

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High Courts09 Feb 1972

State of Rajasthan Vs Mohanlal Ratanlal

Rajasthan High Court · (1972) RLW 142 : (1973) 30 STC 148 : (1972) WLN 141

Rajasthan Sales Tax Act, 1994 — Section 2(s)(iv)Rajasthan Sales Tax Rules, 1955 — Rule 25C

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High Courts08 Feb 1972Dismissed

Shashi Kant Vs The Transport Appellate Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1973 Raj 6 : (1972) RLW 299 : (1972) WLN 97

Motor Vehicles Act, 1939 — Section 64

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High Courts07 Feb 1972Dismissed

Krishan Chander and Others Vs The Board of Revenue for Rajasthan and Others

Rajasthan High Court · AIR 1973 Raj 171 : (1972) RLW 473 : (1972) WLN 850

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High Courts07 Feb 1972Partly Allowed

Sri Ram Vs Prabhu Dayal and Others

Rajasthan High Court · AIR 1972 Raj 180 : (1972) RLW 169 : (1972) WLN 49

Civil Procedure Code, 1908 (CPC) — Section 92Evidence Act, 1872 — Section 41, 42

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High Courts07 Feb 1972Allowed

Lallu Singh and Another Vs The Transport Appellate Tribunal, Rajasthan and Others

Rajasthan High Court · AIR 1973 Raj 172 : (1972) WLN 418

Motor Vehicles Act, 1939 — Section 47(3), 57(4)

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High Courts04 Feb 1972

Ganeshilal Gupta Vs Bharatpur Oil Mills

Rajasthan High Court · (1972) WLN 68

COMPANIES ACT, 1956 — Section 454, 474

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