High Courts24 Apr 1972
K.D. Ghouri Vs Bhoio Motawani and Another
Rajasthan High Court · (1972) CriLJ 1658 : (1972) RLW 337 : (1972) WLN 319
Penal Code, 1860 (IPC) — Section 500, 501
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,279 of 2,400
High Courts24 Apr 1972
Gurnam Singh Vs State
Rajasthan High Court · (1972) CriLJ 1688 : (1972) RLW 530 : (1972) WLN 303
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts20 Apr 1972Dismissed
Kishorilal and Others Vs Ladhu Ram and Others
Rajasthan High Court · (1973) RLW 63 : (1972) WLN 953
Constitution of India, 1950 — Article 133, 14Limitation Act, 1963 — Section 23, 28
High Courts17 Apr 1972Allowed
Mohanlal and Others Vs Ram Prasad and Another
Rajasthan High Court · (1972) RLW 458 : (1972) WLN 332
Central Excises and Salt Act, 1944 — Section 13COMPANIES ACT, 1956 — Section 648Evidence Act, 1872 — Section 22, 23, 24, 32
High Courts14 Apr 1972Dismissed
Smt. Satya Devi Vs Ajaib Singh
Rajasthan High Court · AIR 1973 Raj 20 : (1972) WLN 392
Hindu Marriage Act, 1955 — Section 9
High Courts14 Apr 1972Dismissed
Sadul Textiles and Others Vs Raza Textiles and Others
Rajasthan High Court · (1972) WLN 255
Civil Procedure Code, 1908 (CPC) — Section 109, 110COMPANIES ACT, 1956 — Section 397, 398, 400, 402Constitution of India, 1950 — Article 133, 134
High Courts13 Apr 1972Allowed
State of Rajasthan Vs Shri Sunder Das
Rajasthan High Court · (1972) RLW 365 : (1972) WLN 427
Constitution of India, 1950 — Article 226, 309, 311Government of India Act, 1935 — Section 240
High Courts12 Apr 1972
Chand Mal Oswal Vs Shree Nath Bohra
Rajasthan High Court · (1972) CriLJ 1400 : (1972) WLN 317
Constitution of India, 1950 — Article 309Penal Code, 1860 (IPC) — Section 500
High Courts12 Apr 1972
G.D. Chadha Vs The State of Rajasthan
Rajasthan High Court · (1972) WLN 224
Penal Code, 1860 (IPC) — Section 109, 114, 161, 162, 164
High Courts11 Apr 1972Allowed
Rooda Ram and Others Vs Rattu Ram and Another
Rajasthan High Court · (1972) RLW 532 : (1972) WLN 323
Rajasthan Tenancy Act, 1955 — Section 207
High Courts11 Apr 1972Dismissed
Abdullah Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1972 Raj 272 : (1972) RLW 573 : (1972) WLN 245
Citizenship Act, 1955 — Section 9(2)Constitution of India, 1950 — Article 7Evidence Act, 1872 — Section 35, 4
High Courts11 Apr 1972
G.D. Chadha Vs The State
Rajasthan High Court · (1972) CriLJ 1585 : (1972) RLW 294
Penal Code, 1860 (IPC) — Section 109, 114, 161, 162, 164
High Courts07 Apr 1972
Jetha Nand Vs The State of Rajasthan and Others
Rajasthan High Court · (1972) CriLJ 1496 : (1972) WLN 279
Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 381, 411
High Courts06 Apr 1972
Ram Chandra and Another Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 1386 : (1972) RLW 272 : (1972) WLN 228
Essential Commodities Act, 1955 — Section 11, 3, 7
High Courts06 Apr 1972
Chhotulal Ajitsingh Vs Commissioner of Income Tax
Rajasthan High Court · (1973) 89 ITR 178 : (1972) RLW 286 : (1972) WLN 241
Income Tax Act, 1922 — Section 10(1)
High Courts05 Apr 1972Dismissed
Mukanlal Vs State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 314 : (1972) RLW 398 : (1972) WLN 387
Constitution of India, 1950 — Article 14Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2
High Courts05 Apr 1972
Chunnilal and Others Vs The State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 292 : (1972) WLN 213
Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 11, 5
High Courts31 Mar 1972Dismissed
Mukat Behari Lal Vs Shiv Charan Singh and Others
Rajasthan High Court · (1978) 11 WLN 161
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3, 4Representation of the People Act, 1951 — Section 103, 117, 123, 37, 79
High Courts30 Mar 1972Allowed
Motilal Khairatilal Sharma Vs Union of India (UOI)
Rajasthan High Court · (1972) WLN 341
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts30 Mar 1972
Madhoram Verma Vs Union of India (UOI) and Others
Rajasthan High Court · (1972) WLN 360
General Clauses Act, 1897 — Section 3