High Courts29 Mar 1972
Kishan and Others Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 1387 : (1972) RLW 545 : (1972) WLN 231
Penal Code, 1860 (IPC) — Section 114, 149, 302, 307, 34
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,280 of 2,400
High Courts29 Mar 1972Dismissed
Dulichand Vs Bhairondas and Others
Rajasthan High Court · AIR 1973 Raj 96
Easements Act, 1882 — Section 28, 35Rajasthan Municipalities Act, 1959 — Section 194, 266, 3(26), 3(32)Specific Relief Act, 1877 — Section 54
High Courts28 Mar 1972
Lal Chand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 103 : (1972) RLW 536
Constitution of India, 1950 — Article 166(3)Motor Vehicles Act, 1939 — Section 68C, 68DRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 4, 6
High Courts27 Mar 1972
Pannalal and Others Vs Nand Lal and Others
Rajasthan High Court · AIR 1973 Raj 309
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, 115Court Fees Act, 1870 — Section 7
High Courts22 Mar 1972Allowed
Ram Swarup and Others Vs The State
Rajasthan High Court · (1972) RLW 325 : (1972) WLN 507
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 303
High Courts22 Mar 1972
Gurnam Singh and Others Vs Association of Radha Swami Dera Baba Bagga Singh and Another
Rajasthan High Court · AIR 1972 Raj 269 : (1972) RLW 188 : (1972) WLN 143
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(2)Constitution of India, 1950 — Article 133(1)
High Courts22 Mar 1972
Official Liquidator, Golcha Properties Private Ltd. (In Liquidation) Vs Income Tax Officer and Others
Rajasthan High Court · (1974) 44 CompCas 144 : (1974) 94 ITR 11 : (1972) WLN 563
Companies Act, 1956 — Section 446, 446(1), 446(2), 460(4), 530Income Tax Act, 1961 — Section 178
High Courts16 Mar 1972Dismissed
Union of India (UOI) and Another Vs M.M. Datta and Another
Rajasthan High Court · (1972) RLW 274 : (1972) WLN 259
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 309Contract Act, 1872 — Section 213
High Courts16 Mar 1972
Mohan Lal Chittora Vs Labour Enforcement Officer (Central) and Others
Rajasthan High Court · (1972) 2 LLJ 482 : (1972) RLW 251 : (1972) WLN 171
Constitution of India, 1950 — Article 31Payment of Wages Act, 1936 — Section 15, 3, 5
High Courts16 Mar 1972
Shyam Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1973) CriLJ 441 : (1972) WLN 165
Criminal Procedure Code, 1898 (CrPC) — Section 145, 556
High Courts14 Mar 1972Allowed
The Regional Director, Employees State Insurance Corporation Vs The Assistant Engineer, Municipal Council, Waterworks and Others
Rajasthan High Court · (1972) RLW 258 : (1972) WLN 215
Employees State Insurance Act, 1948 — Section 2, 3, 38, 39, 40Factories Act, 1948 — Section 2
High Courts14 Mar 1972
Ishwar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1973) CriLJ 811 : (1972) WLN 269
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 100, 103, 147, 148, 149
High Courts13 Mar 1972Allowed
His Highness Maharaja of Jaipur Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 196 : (1972) WLN 186
Constitution of India, 1950 — Article 226, 228
High Courts13 Mar 1972Allowed
State of Rajasthan Vs Radheylal Sarin and Another
Rajasthan High Court · AIR 1972 Raj 279 : (1972) RLW 592 : (1972) WLN 204
Constitution of India, 1950 — Article 363
High Courts10 Mar 1972Allowed
R.K. Aneja Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 111 : (1972) RLW 347 : (1972) WLN 192
Rajasthan Fisheries Act, 1953 — Section 6Rajasthan Fisheries Rules, 1958 — Rule 5
High Courts10 Mar 1972
Radha Kishan Vs State
Rajasthan High Court · (1973) CriLJ 481 : (1972) WLN 309
Evidence Act, 1872 — Section 157, 8Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts10 Mar 1972Allowed
Hasan Ali and Others Vs Laxmichand
Rajasthan High Court · AIR 1972 Raj 230 : (1972) RLW 581 : (1972) WLN 198
Transfer of Property Act, 1882 — Section 61
High Courts08 Mar 1972
Kallua Vs The State of Rajasthan and Others
Rajasthan High Court · (1972) CriLJ 1588 : (1972) RLW 230 : (1972) WLN 169
Penal Code, 1860 (IPC) — Section 120B, 166, 167
High Courts08 Mar 1972Dismissed
Employees' State Insurance Corporation, Jaipur and Others Vs The Executive Engineer, P.W.D. Building and Road Workshop, Dist. Division, Jaipur and Others
Rajasthan High Court · AIR 1972 Raj 317 : (1972) RLW 155 : (1972) WLN 176
Constitution of India, 1950 — Article 141Rajasthan High Court of Judicature Rules, 1952 — Rule 59
High Courts03 Mar 1972Dismissed
Kalyan Mal Jaisani Vs The State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 234 : (1972) RLW 164 : (1972) WLN 152
Constitution of India, 1950 — Article 226Rajasthan Social Education Board Act, 1961 — Section 3