High Courts25 Jan 1972Allowed

Bundu Vs Smt. Hashmat

Rajasthan High Court · AIR 1972 Raj 238 : (1972) RLW 672 : (1972) WLN 19

Civil Procedure Code, 1908 (CPC) — Section 11, 13Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6)
High Courts06 Jan 1972Allowed

Santlal Vs Harbanssingh

Rajasthan High Court · AIR 1972 Raj 228 : (1972) WLN 1

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)