High Courts19 Feb 1977Dismissed
Smt. Kusum Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 51
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,091 of 2,241
High Courts18 Feb 1977
Commissioner of Income Tax Vs Rawat Singh and Sons
Rajasthan High Court · (1979) 120 ITR 65 : (1977) WLN 75
Income Tax Act, 1961 — Section 256(2), 270, 271, 271(1)
High Courts17 Feb 1977Dismissed
Roopchand Vs Narain Singh and Another
Rajasthan High Court · (1977) WLN 70
Penal Code, 1860 (IPC) — Section 336
High Courts15 Feb 1977
Hukmi Chand Vs Murlidhar
Rajasthan High Court · (1977) WLN 69
Arbitration Act, 1940 — Section 20
High Courts10 Feb 1977Dismissed
Bhopat and Others Vs Nyaya Panchayat and Others
Rajasthan High Court · (1977) WLN 438
Penal Code, 1860 (IPC) — Section 447, 506
High Courts10 Feb 1977Dismissed
Gafoor Mohammed Vs State of Rajasthan and Another
Rajasthan High Court · (1977) WLN 80
Constitution of India, 1950 — Article 14, 16, 311
High Courts10 Feb 1977
Pehalwan and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 183
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 4
High Courts09 Feb 1977Dismissed
Ram Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 50
Constitution of India, 1950 — Article 226
High Courts08 Feb 1977Dismissed
Rajasthan State Road Transport Corporation, Jaipur Vs Kalawati and Others
Rajasthan High Court · AIR 1977 Raj 236 : (1977) RLW 87 : (1977) WLN 68
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1939 — Section 110
High Courts08 Feb 1977
Danaram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 100 : (1977) WLN 40
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts07 Feb 1977Dismissed
Kalyan Singh Vs Dhanna Ram and Others
Rajasthan High Court · (1977) RLW 35 : (1977) WLN 35
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts04 Feb 1977Allowed
Nazir and Another Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 179
Criminal Procedure Code, 1973 (CrPC) — Section 342, 360, 361Penal Code, 1860 (IPC) — Section 302, 323, 325, 34Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts03 Feb 1977
Prabhu Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 563
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts03 Feb 1977Dismissed
Chaina Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 31
Constitution of India, 1950 — Article 226, 31A
High Courts02 Feb 1977
Jialal Kapoor Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) RLW 39 : (1977) WLN 61
COMPANIES ACT, 1956 — Section 197A, 617Constitution of India, 1950 — Article 226, 31, 72Metal Corporation (Nationalisation and Miscellaneous Provisions) Act, 1976 — Section 10, 11, 12, 14, 2
High Courts01 Feb 1977Allowed
Jabar Chand Jain Vs Firm Mangalchand Champalal
Rajasthan High Court · (1977) WLN 58
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts28 Jan 1977
Parekh Automobiles and Others Vs Municipal Council and Another
Rajasthan High Court · (1977) WLN 137
Constitution of India, 1950 — Article 226
High Courts28 Jan 1977Dismissed
Ram Rakh Vyas Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1977 Raj 243 : (1977) RLW 65 : (1977) WLN 16
Constitution of India, 1950 — Article 223, 226, 3, 4General Clauses Act, 1897 — Section 14States Reorganisation Act, 1956 — Section 51(1), 51(2)
High Courts27 Jan 1977Dismissed
Shyam Kumar and Others Vs Budh Singh and Others
Rajasthan High Court · AIR 1977 Raj 238 : (1977) RLW 131 : (1977) WLN 51
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Tenancy Act, 1955 — Section 207
High Courts25 Jan 1977
Uchab Kanwar Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 44 : (1977) WLN 14
Constitution of India, 1950 — Article 226