High Courts25 Jan 1977
Executive Engineer, PWD, (B and R) Vs Narain Lal
Rajasthan High Court · (1978) 1 LLJ 141 : (1977) RLW 94 : (1977) WLN 101
Employees Compensation Act, 1923 — Section 30, 4
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,092 of 2,241
High Courts25 Jan 1977
The Board of Muslim Wakfs for Rajasthan Vs Bhanwar Chand and Others
Rajasthan High Court · (1977) WLN 38
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jan 1977Dismissed
Idan Puri Vs The Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 28
Constitution of India, 1950 — Article 225, 226, 32
High Courts21 Jan 1977
Govind prasad Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) RLW 53 : (1977) WLN 32
Constitution of India, 1950 — Article 204, 226Penal Code, 1860 (IPC) — Section 409
High Courts21 Jan 1977Dismissed
Mst. Basi Bai Vs Firm Mangi Lal Chuni Lal
Rajasthan High Court · (1977) WLN 55
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts21 Jan 1977Dismissed
Teju and Others Vs Board of Revenue and Others
Rajasthan High Court · (1977) WLN 47
High Courts19 Jan 1977Allowed
Dr. Achalmal Singhvi Vs Chano Khan and Sons and Another
Rajasthan High Court · AIR 1977 Raj 213 : (1977) RLW 84 : (1977) WLN 57
Motor Vehicles Act, 1939 — Section 110(1)
High Courts17 Jan 1977Dismissed
Smt. Kishan Pyari Vs Smt. Shanti Devi
Rajasthan High Court · AIR 1978 Raj 9 : (1977) RLW 77 : (1977) WLN 1
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2), 14(3)
High Courts17 Jan 1977Dismissed
Madhudevi Vs Rajasthan State Electricity Board
Rajasthan High Court · (1977) WLN 45
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Jan 1977Dismissed
Gopal Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1977) WLN 88
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts13 Jan 1977
Anaram Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 99
Opium Act, 1878 — Section 9
High Courts13 Jan 1977Dismissed
Sohan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 96
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 5
High Courts13 Jan 1977Allowed
Commercial Taxes Officer Vs Sushilkumar Kamalkant and Another
Rajasthan High Court · (1977) WLN 93
Rajasthan Sales Tax Act, 1994 — Section 15, 17
High Courts12 Jan 1977Dismissed
Smt. Kiran Devi Vs Thakur Das and Others
Rajasthan High Court · (1977) WLN 18
Criminal Procedure Code, 1973 (CrPC) — Section 342Hindu Marriage Act, 1955 — Section 17, 7Penal Code, 1860 (IPC) — Section 100, 494, 495
High Courts12 Jan 1977Dismissed
Tilak Raj Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 17
Penal Code, 1860 (IPC) — Section 411
High Courts12 Jan 1977Dismissed
Om Prakash and Others Vs Tarachand
Rajasthan High Court · (1977) WLN 42
Evidence Act, 1872 — Section 145, 17, 21
High Courts11 Jan 1977
Arjunlal Madanlal Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 32
Central Sales Tax Act, 1956 — Section 14
High Courts10 Jan 1977Allowed
Liladhar and Another Vs Shah Nandlal Mitalal Marwadi
Rajasthan High Court · (1977) WLN 114
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts10 Jan 1977
Addl. Commissioner of Income Tax Vs Thahrayamal Balchand
Rajasthan High Court · (1980) 124 ITR 111 : (1977) WLN 10
Income Tax Act, 1961 — Section 145, 271(1), 274(2)
High Courts10 Jan 1977
Surajmal and Another Vs Mangilal and Another
Rajasthan High Court · AIR 1978 Raj 22 : (1977) RLW 56 : (1977) WLN 22
Limitation (Amendment) Act, 1963 — Article 64, 31Limitation Act, 1908 — Article 142, 144