High Courts10 Jan 1977Dismissed
Ram Swaroop Modi Vs S.T.A.T. and Others
Rajasthan High Court · (1977) WLN 6
Motor Vehicles Act, 1988 — Section 47(3), 64A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,093 of 2,241
High Courts10 Jan 1977Dismissed
Karim Ali Vs Mohan Lal
Rajasthan High Court · (1977) WLN 8
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jan 1977
Lal Chand Goyal Vs Jeet Raj Tatia
Rajasthan High Court · (1977) WLN 53
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 14(2)
High Courts07 Jan 1977Dismissed
Rooplal Vs Sangram Singh
Rajasthan High Court · (1977) WLN 456
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Rajasthan High Court Ordinance, 1949 — Section 18
High Courts07 Jan 1977
Commissioner of Income Tax Vs Tarachand Subhkaran
Rajasthan High Court · (1977) WLN 46
Income Tax Act, 1961 — Section 141, 142, 144, 147, 148
High Courts05 Jan 1977Dismissed
Ram Kumar and Others Vs Additional Registrar Co-operative Societies
Rajasthan High Court · (1977) WLN 3
Constitution of India, 1950 — Article 226
High Courts05 Jan 1977Allowed
Amarjeet Singh and Another Vs Mst. Bhagwan Kaur and Others
Rajasthan High Court · (1977) WLN 1
Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts04 Jan 1977Dismissed
Teju and Others Vs Board of Revenue and Others
Rajasthan High Court · AIR 1978 Raj 16
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Constitution of India, 1950 — Article 226
High Courts21 Dec 1976Dismissed
Shantilal Vs The Khadi and Village Industries Commission and Others
Rajasthan High Court · (1976) WLN 546
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts17 Dec 1976
Chandra Bhan Vs Ramanlal
Rajasthan High Court · (1976) WLN 542
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts15 Dec 1976Allowed
Mahalaxmi Co. Ltd. Vs Ganeshdas Tarachand
Rajasthan High Court · (1976) WLN 480
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 3, 4, 5
High Courts14 Dec 1976Allowed
Tarachand Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 560
Penal Code, 1860 (IPC) — Section 395
High Courts10 Dec 1976Allowed
Dr. Ramavtar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 494
Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts09 Dec 1976
Laxmi Narain and Others Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 397, 411, 412
High Courts08 Dec 1976Dismissed
Mirchumal Vs Smt. Devi Bai
Rajasthan High Court · AIR 1977 Raj 113 : (1976) RLW 638
Hindu Marriage Act, 1955 — Section 9
High Courts08 Dec 1976Allowed
Smt. Fatma Begum Vs Bhure Khan
Rajasthan High Court · (1976) WLN 492
Employees Compensation Act, 1923 — Section 20
High Courts06 Dec 1976Dismissed
Budha Vs Board of Revenue and Others
Rajasthan High Court · (1976) WLN 483
Constitution of India, 1950 — Article 226
High Courts01 Dec 1976Dismissed
Smt. Premwati Soni Jain and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 116 : (1977) RLW 1 : (1976) 9 WLN 798
Motor Vehicles Act, 1939 — Section 110B
High Courts01 Dec 1976Dismissed
Sohan Lal Vs Smt. Premlata and Others
Rajasthan High Court · (1976) WLN 529
Hindu Marriage Act, 1955 — Section 24