High Courts05 Apr 1977Dismissed
Jamnadas Vs Panchayat Samiti and Others
Rajasthan High Court · (1977) WLN 476
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 2(c), 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,089 of 2,241
High Courts04 Apr 1977
Ashok Kumar Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 138
Criminal Procedure Code, 1973 (CrPC) — Section 320
High Courts01 Apr 1977
Babu Singh Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 304, 307, 324, 34, 342
High Courts30 Mar 1977Allowed
Maggi Bai Vs Sitaram
Rajasthan High Court · AIR 1978 Raj 1 : (1977) RLW 196 : (1977) WLN 159
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(2), 2(2), 26
High Courts28 Mar 1977Dismissed
Abdul Aziz Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 226 : (1977) RLW 170 : (1977) WLN 194
Motor Vehicles Act, 1939 — Section 2(28A), 68C, 68D, 68D(2)
High Courts28 Mar 1977
Bhanwar Lal Vs Kishori Lal and Others
Rajasthan High Court · (1977) CriLJ 1435 : (1977) RLW 311 : (1977) WLN 148
Criminal Procedure Code, 1973 (CrPC) — Section 202, 244, 245, 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 326
High Courts25 Mar 1977Dismissed
Jag Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 111
High Courts24 Mar 1977Dismissed
J.K. Synthetics Limited Vs J.K. Synthetics Mazdoor Union and Another
Rajasthan High Court · (1977) WLN 90
Factories Act, 1948 — Section 2, 50, 52, 59Industrial Disputes Act, 1947 — Section 25F
High Courts24 Mar 1977Dismissed
Suraj Mal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 178 : (1977) RLW 314 : (1977) WLN 135
Rajasthan Tenancy Act, 1955 — Section 30E(2)
High Courts24 Mar 1977Dismissed
Rajasthan State Road Transport Corporation Vs Judge Labour Court Rajasthan and Others
Rajasthan High Court · (1977) WLN 82
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts24 Mar 1977Dismissed
Udhyog Mandir Khadi Vs Narsingh Das
Rajasthan High Court · (1977) WLN 84
Evidence Act, 1872 — Section 115
High Courts23 Mar 1977Dismissed
Dr. B.K. Gupta Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 124
Constitution of India, 1950 — Article 311
High Courts22 Mar 1977
Dule Singh Vs Municipal Council and Others
Rajasthan High Court · (1977) RLW 203 : (1977) WLN 207
Rajasthan Municipalities (Class IV Service) Rules, 1964 — Rule 15
High Courts16 Mar 1977Dismissed
Rishab Das Jain and Others Vs Vijay Kumar and Another
Rajasthan High Court · (1977) WLN 68
High Courts16 Mar 1977Dismissed
Prem Singh Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 158
Constitution of India, 1950 — Article 226, 31
High Courts16 Mar 1977Dismissed
Mahboob Khan Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1977) WLN 549
Motor Vehicles Act, 1939 — Section 68FF
High Courts16 Mar 1977Dismissed
Ramji Das Aneja Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 152
Constitution of India, 1950 — Article 234, 235
High Courts14 Mar 1977Dismissed
Faiz Mohammed Vs Mst. Hushan Banu
Rajasthan High Court · (1977) WLN 60
High Courts11 Mar 1977Dismissed
Mooli Devi Vs Pareek Commercial Bank and Others
Rajasthan High Court · (1977) WLN 116
COMPANIES ACT, 1956 — Section 235
High Courts11 Mar 1977Dismissed
Nand Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (1977) WLN 118
Constitution of India, 1950 — Article 226