High Courts09 May 1977Allowed
Jawari Lal Vs Deputy Inspector General of Police Rajasthan Armed Constabulary and Another
Rajasthan High Court · (1977) WLN 152
Rajasthan Land Acquisition Act, 1953 — Section 18
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,088 of 2,241
High Courts06 May 1977Allowed
Smt. Kesar Bai Vs The Rajasthan Board of Revenue and Others
Rajasthan High Court · (1977) WLN 164
Succession Act, 1925 — Section 57(c), 63
High Courts06 May 1977
State of Rajasthan Vs Ram Kishan
Rajasthan High Court · AIR 1977 Raj 165 : (1977) RLW 281 : (1977) WLN 294
Limitation Act, 1908 — Article 115, 56
High Courts06 May 1977Dismissed
Srinath Sharma Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1977 Raj 221 : (1977) RLW 402 : (1977) WLN 448
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62(1), 64(1), 68F(1C)
High Courts06 May 1977
Balya alias Bala Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 127
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 411, 412
High Courts02 May 1977
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 126
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 307
High Courts28 Apr 1977Dismissed
Gajraj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 231 : (1977) WLN 245
High Courts27 Apr 1977Dismissed
Mali Ram Vs R.T.A. and Another
Rajasthan High Court · AIR 1978 Raj 8
Motor Vehicles Act, 1939 — Section 68F(1AA), 68FF
High Courts27 Apr 1977Dismissed
Mali Ram Vs RTA and Another
Rajasthan High Court · (1977) WLN 454
Motor Vehicles Act, 1988 — Section 68(1AA), 68F
High Courts26 Apr 1977
Gramwasi Sheodanpur Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 142 : (1977) WLN 210
Criminal Procedure Code, 1973 (CrPC) — Section 484
High Courts26 Apr 1977Dismissed
Sahiram Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 196
High Courts22 Apr 1977Dismissed
Ratanlal and Others Vs Gram Panchayat and Others
Rajasthan High Court · (1977) RLW 143 : (1977) WLN 121
Rajasthan Tenancy Act, 1955 — Section 91
High Courts20 Apr 1977Allowed
Smt. Vimla Devi Vs Jang Bahadur
Rajasthan High Court · AIR 1977 Raj 196 : (1977) RLW 326 : (1977) WLN 143
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts15 Apr 1977
Mohinder Singh Vs State of Rajasthan
Rajasthan High Court · (1977) RLW 187 : (1977) WLN 212
Penal Code, 1860 (IPC) — Section 100, 302, 304, 99
High Courts14 Apr 1977
Ghamanda Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 109
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts12 Apr 1977Dismissed
Kanhaiyalal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 203 : (1977) RLW 277 : (1977) WLN 139
Constitution of India, 1950 — Article 226, 226(3)Mines and Minerals (Development and Regulation) Act, 1957 — Section 30Rajasthan Minor Mineral Concession Rules, 1959 — Rule 20, 36, 60, 9(2)
High Courts12 Apr 1977Allowed
Mangal Singh Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 368, 373, 376
High Courts11 Apr 1977Allowed
Ravindra Sahai Saxena Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 375
Criminal Procedure Code, 1973 (CrPC) — Section 161, 342Penal Code, 1860 (IPC) — Section 161
High Courts07 Apr 1977Dismissed
Bhawani Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 158 : (1977) WLN 273
Constitution of India, 1950 — Article 226
High Courts07 Apr 1977Allowed
Dhanna and Others Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1977 Raj 163 : (1977) RLW 322 : (1977) WLN 96
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 4