High Courts05 Aug 1977
Kanhaiyalal Vs Union of India (UOI) and Others
Rajasthan High Court · (1978) RLW 497 : (1978) 11 WLN 377
Railway Establishment Manual — Paragraph 217(b)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,086 of 2,241
High Courts02 Aug 1977Dismissed
Vijayendra Singh Hera Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 610
Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 22
High Courts02 Aug 1977Dismissed
Nand Lal Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1978 Raj 67 : (1977) RLW 500 : (1977) WLN 587
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 2(20), 64(1), 64A
High Courts29 Jul 1977Dismissed
Gheesaram Vs State of Rajasthan
Rajasthan High Court · AIR 1979 Raj 52 : (1977) RLW 351 : (1977) WLN 368
Rajasthan Panchayat Act, 1953 — Section 21(4), 73
High Courts29 Jul 1977Dismissed
Uda Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 230
Constitution of India, 1950 — Article 226, 299Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts28 Jul 1977
Sanwanta Ram Vs Asha Ram and Another
Rajasthan High Court · (1977) RLW 360 : (1977) WLN 366
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts28 Jul 1977Allowed
Prabha Chand jain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 551
High Courts27 Jul 1977
Abdul Hakeem Vs Jan Mohammed and Another
Rajasthan High Court · (1977) RLW 362 : (1977) WLN 428
Criminal Procedure Code, 1973 (CrPC) — Section 482, 94Penal Code, 1860 (IPC) — Section 379, 380, 457
High Courts27 Jul 1977
Sheo Karan and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1979 Raj 58 : (1977) RLW 364 : (1977) WLN 348
Constitution of India, 1950 — Article 226Rajasthan High Court of Judicature Rules, 1952 — Rule 375
High Courts27 Jul 1977Partly Allowed
Hemraj Vs Jugal Kishore and Others
Rajasthan High Court · AIR 1979 Raj 106 : (1977) RLW 275 : (1977) WLN 326
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A, 19A
High Courts26 Jul 1977Allowed
Inder Singh Kakar Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) WLN 246
High Courts22 Jul 1977Dismissed
Shah Poonamchand Vs Veerchand and Others
Rajasthan High Court · (1977) WLN 204
Easements Act, 1882 — Section 13
High Courts19 Jul 1977Allowed
Fatehsingh Lodha Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 354 : (1977) WLN 421
Constitution of India, 1950 — Article 310, 311
High Courts19 Jul 1977
Chetak Cinema Vs Commissioner of Income Tax
Rajasthan High Court · (1979) 119 ITR 842 : (1977) WLN 221
Income Tax Act, 1961 — Section 256(1), 256(2), 32Transfer of Property Act, 1882 — Section 53A, 54
High Courts18 Jul 1977Dismissed
K.R. Bapna Vs University of Udaipur and Others
Rajasthan High Court · (1977) WLN 214
High Courts15 Jul 1977Allowed
Dr. Rameshchandra Vs State of Rajasthan and Others
Rajasthan High Court · (1977) RLW 317 : (1977) WLN 353
University Grants Commission Act, 1956 — Section 3
High Courts13 Jul 1977Dismissed
Padma Ram Vs Bhanwari Devi
Rajasthan High Court · AIR 1979 Raj 84 : (1977) RLW 331 : (1977) WLN 328
Arbitration Act, 1940 — Section 34, 39
High Courts13 Jul 1977
Khuman Lal Devra Vs State of Rajasthan and Others
Rajasthan High Court · (1977) WLN 251