High Courts12 Jul 1977Dismissed
K and C Daga Vs K.S. Pillay
Rajasthan High Court · (1977) WLN 190
Industrial Disputes Act, 1947 — Section 10, 33C
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,087 of 2,241
High Courts12 Jul 1977Dismissed
Smt. Priti Parihar Vs Kailash Singh
Rajasthan High Court · (1977) RLW 372 : (1977) WLN 357
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 104Hindu Marriage Act, 1955 — Section 18, 21, 24, 25, 26
High Courts08 Jul 1977Allowed
Harnam Shah Bhatiya Vs The State Transport Appellate Tribunal
Rajasthan High Court · (1977) WLN 227
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 88
High Courts08 Jul 1977Dismissed
Nand Kishore Vs Dr. Naraindas and Another
Rajasthan High Court · AIR 1977 Raj 255 : (1977) RLW 263 : (1977) WLN 441
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 151
High Courts08 Jul 1977
Roopa Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 577
Penal Code, 1860 (IPC) — Section 379, 411
High Courts07 Jul 1977Dismissed
The Urban Improvement Trust, Udaipur Vs Smt. Prem Devi and Another
Rajasthan High Court · AIR 1979 Raj 66 : (1977) RLW 370 : (1977) WLN 363
Rajasthan Land Acquisition Act, 1953 — Section 18, 3, 50(2)
High Courts07 Jul 1977Dismissed
Jagmal Vs Ram Karan and Another
Rajasthan High Court · AIR 1979 Raj 65
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 89, 97(2)
High Courts06 Jul 1977Allowed
Birma Ram Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 497
Rajasthan Land Acquisition Act, 1953 — Section 4(5), 6
High Courts06 Jul 1977Dismissed
State of Rajasthan Vs Sharma and Co.
Rajasthan High Court · (1977) WLN 225
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Jul 1977Dismissed
Ghasi Ram Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 235
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts04 Jul 1977Dismissed
Jagdish Vs Mst. Sohan Bai and Others
Rajasthan High Court · (1977) WLN 218
Civil Procedure Code, 1908 (CPC) — Section 99Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts31 May 1977
Lachha and Harta Vs The State of Rajasthan
Rajasthan High Court · (1977) WLN 266
Penal Code, 1860 (IPC) — Section 325, 34, 392, 394, 397
High Courts13 May 1977Dismissed
Smt. Pushpa Vs Ganpatsingh and Others
Rajasthan High Court · AIR 1977 Raj 216 : (1977) RLW 207 : (1977) WLN 248
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts13 May 1977
Cycle Hatt of Jaipur Vs The Board of Revenue for Rajasthan, Jaipur at Ajmer and Another
Rajasthan High Court · AIR 1977 Raj 172 : (1977) RLW 289 : (1979) 44 STC 401 : (1977) WLN 286
Rajasthan Sales Tax Act, 1954 — Section 4, 4(2), 5Rajasthan Sales Tax Rules, 1995 — Rule 15, 15(1), 15(3)
High Courts13 May 1977Dismissed
Meghraj Nemichand and Others Vs State and Another
Rajasthan High Court · (1977) RLW 344 : (1977) WLN 341
Constitution of India, 1950 — Article 14
High Courts12 May 1977
Bhanwar Lal and Others Vs Madanlal and Others
Rajasthan High Court · (1978) CriLJ 697 : (1977) RLW 174 : (1977) WLN 168
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts12 May 1977Dismissed
Prem Lal Vs Jadav Chand and Another
Rajasthan High Court · AIR 1979 Raj 44 : (1977) RLW 263 : (1977) WLN 332
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)Transfer of Property Act, 1882 — Section 106
High Courts10 May 1977Allowed
Jeetmal and Others Vs State of Rajasthan
Rajasthan High Court · (1977) WLN 223
Stamp Act, 1899 — Section 27
High Courts09 May 1977Dismissed
Shobhrajmal and Others Vs Smt. Kamla Devi
Rajasthan High Court · AIR 1977 Raj 194 : (1977) RLW 408 : (1977) WLN 156
Transfer of Property Act, 1882 — Section 111
High Courts09 May 1977Allowed
Krishna Gopal Joshi Vs The Municipal Board and Others
Rajasthan High Court · (1977) RLW 163 : (1977) WLN 198
Constitution of India, 1950 — Article 226, 311