High Courts03 Apr 1989

Achalia Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 14 : (1989) WLN 109

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts03 Apr 1989Allowed

Bhanwarlal Vs Tejmal and Others

Rajasthan High Court · AIR 1990 Raj 1 : (1989) 1 RLW 161 : (1989) 2 WLN 267 : (1989) 1 WLN 409

Rajasthan Stamp Rules, 2004 — Rule 33Stamp Act, 1899 — Section 29, 38
High Courts23 Mar 1989Allowed

Salim and Others Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 553 : (1989) WLN 294

Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302