High Courts13 Apr 1989
Ghewaria and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 327 : (1989) WLN 67
Penal Code, 1860 (IPC) — Section 30, 302, 304, 313, 334
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,866 of 2,241
High Courts13 Apr 1989Dismissed
Jagjit Cotton Textiles Mills Ltd. and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1990 Raj 20 : (1989) 1 RLW 481 : (1989) 2 WLN 250
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 13 Rule 2(1), 115
High Courts13 Apr 1989Allowed
Manak alias Manak Chand Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 457 : (1989) 2 WLN 222
Criminal Procedure Code, 1973 (CrPC) — Section 317, 44, 446
High Courts13 Apr 1989Dismissed
Village Panchayat Bhootoli Panchayat Samiti Weir Vs State of Rajasthan and Others
Rajasthan High Court · (1989) WLN 79
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 24
High Courts12 Apr 1989Allowed
Yashwant Singh Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 59 FLR 607 : (1991) 1 LLJ 501 : (1989) 2 RLW 290 : (1989) 2 WLN 276
Industrial Disputes Act, 1947 — Section 2, 25B(2), 25F
High Courts12 Apr 1989Dismissed
Commercial Taxes Officer Vs Janki Lal Gourilal
Rajasthan High Court · (1989) 74 STC 395
Rajasthan Sales Tax Act, 1954 — Section 16(1)(b)
High Courts12 Apr 1989Allowed
Vaidhya Om Prakash Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (1989) 1 RLW 143 : (1989) WLN 73
Indian Medical Council Act, 1956 — Section 2Indian Medicine Central Council Act, 1970 — Section 17
High Courts11 Apr 1989
Ram Nish Bansal Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 441 : (1989) 2 WLN 564
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482
High Courts11 Apr 1989Dismissed
Rajasthan Small Industries Employees' Union Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 3 LLJ 361 : (1989) 2 RLW 252 : (1989) 2 WLN 682
Industrial Disputes Act, 1947 — Section 2, 25FFF
High Courts11 Apr 1989Dismissed
Padam Chand and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1989) WLN 113
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts10 Apr 1989Allowed
Pep Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 141 : (1989) WLN 52
Essential Commodities Act, 1955 — Section 6A
High Courts10 Apr 1989
Ranjeetmal Haran and Others Vs Santosh and Others
Rajasthan High Court · (1991) ACJ 1129 : (1990) 1 RLW 74
Motor Vehicles Act, 1988 — Section 29, 31, 94, 96
High Courts10 Apr 1989Allowed
Satya Prakash and Others Vs Deva Ram
Rajasthan High Court · (1989) WLN 437
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65
High Courts10 Apr 1989Allowed
Abhinandan and Another Vs State of Rajasthan
Rajasthan High Court · (1991) ACJ 1129 : (1989) 1 RLW 515 : (1989) WLN 30
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 332, 353, 379, 451
High Courts06 Apr 1989Allowed
Khalid Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 263 : (1989) 2 WLN 198
Criminal Procedure Code, 1973 (CrPC) — Section 162, 482Evidence Act, 1872 — Section 10, 25, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29
High Courts05 Apr 1989Allowed
Krishi Upaj Mandi Samiti Vs State of Rajasthan and Others
Rajasthan High Court · (1989) WLN 117
Criminal Procedure Code, 1973 (CrPC) — Section 256
High Courts05 Apr 1989Allowed
Izaz Ahmed Vs Kapoor Chand
Rajasthan High Court · (1989) WLN 75
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts05 Apr 1989
Sriram and Another Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 64
Criminal Procedure Code, 1973 (CrPC) — Section 360, 379Penal Code, 1860 (IPC) — Section 379, 411
High Courts05 Apr 1989
Gopal and Others Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 20 : (1989) WLN 137
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 299
High Courts05 Apr 1989Dismissed
Murlidhar Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 113 : (1989) 2 WLN 270