COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,864 of 2,241

High Courts17 May 1989Dismissed

Mohan Lal Vs Kala @ Shanta Devi

Rajasthan High Court · (1990) 2 DMC 244 : (1989) 1 RLW 345 : (1989) 2 WLN 44

Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 12, 25Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts15 May 1989Dismissed

Mst. Sarbati Vs Ram Chandra and vice versa

Rajasthan High Court · (1989) 1 RLW 243 : (1989) WLN 148

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts11 May 1989

National Insurance Co. Ltd. Vs Dakhi and Others

Rajasthan High Court · (1990) ACJ 827 : (1989) 1 RLW 224

Motor Vehicles Act, 1939 — Section 110D

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High Courts11 May 1989

Kanhaiya Lal Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 42

Rajasthan Panchayat (General) Rules, 1961 — Rule 15A

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High Courts10 May 1989Allowed

Devi Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1990) 2 RLW 237 : (1989) 2 RLW 57 : (1989) 2 WLN 454

Constitution of India, 1950 — Article 226, 309, 310, 311Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts10 May 1989Allowed

Dr. Sampat Singh Bhandawat Vs State of Rajasthan

Rajasthan High Court · AIR 1990 Raj 106

Urban Land (Ceiling and Regulation) Act, 1976 — Section 2

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High Courts10 May 1989Allowed

Rameshwar Dayal Vs UIT and Others

Rajasthan High Court · (1989) 2 WLN 121

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts09 May 1989Allowed

Subesh Chand Vs M.S.J. College

Rajasthan High Court · (1989) WLN 90

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High Courts09 May 1989Allowed

Smt. Ajeet Mehta and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1990) CriLJ 1596 : (1990) 3 RCR(Criminal) 559 : (1989) 1 RLW 598 : (1989) 2 WLN 273

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High Courts09 May 1989Dismissed

Assistant Commercial Taxes Officer Vs Kapur Trunk Factory

Rajasthan High Court · (1990) 79 STC 334

Rajasthan Sales Tax Act, 1954 — Section 15, 21, 5CRajasthan Sales Tax Rules, 1955 — Rule 42

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High Courts05 May 1989Allowed

Ramdayal and Others Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 93

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302

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High Courts05 May 1989Dismissed

State of Rajasthan Vs Shanti Lal

Rajasthan High Court · (1989) WLN 62

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts03 May 1989Allowed

R.N. Products Vs State of Rajasthan and Others

Rajasthan High Court · (1990) 1 WLN 318

Constitution of India, 1950 — Article 14, 226

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High Courts03 May 1989Dismissed

Jagjiwan Chand Bhandari Vs Rajasthan High Court and Others

Rajasthan High Court · (1989) 1 RLW 473 : (1989) 2 WLN 74

Rajasthan Service Rules, 1951 — Rule 55

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High Courts03 May 1989

New Great Insurance Company of India Ltd. Vs Koshalesh Sharma and Others

Rajasthan High Court · (1991) 2 ACC 684 : (1989) ACJ 989

Motor Vehicles Act, 1988 — Section 96(2)

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High Courts02 May 1989

Kishan Lal Vs Shyam Lal and Others

Rajasthan High Court · AIR 1990 Raj 114 : (1990) 1 WLN 548

Civil Procedure Code, 1908 (CPC) — Section 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 2(2), 26, 27

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High Courts02 May 1989

Kishan Lal Vs Shyam Lal represented by Kedar and Others

Rajasthan High Court · AIR 1990 Raj 46 : (1989) 2 RLW 294

Civil Procedure Code, 1908 (CPC) — Section 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 2(2), 26, 27

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High Courts01 May 1989Allowed

Prabhu Dayal Jat Vs Alwar Sahakari Bhumi Vikas Bank Ltd. and Others

Rajasthan High Court · (1990) 60 FLR 9 : (1991) 2 LLJ 130 : (1989) 2 WLN 280

Industrial Disputes Act, 1947 — Section 25B

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High Courts01 May 1989Allowed

Hardeo Lal Jat Vs Alwar Sahkari Bhumi Vikas Bank Ltd Alwar and Another

Rajasthan High Court · (1989) 1 RLW 652 : (1989) 2 WLN 561

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 25B, 25F, 33C

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High Courts28 Apr 1989Dismissed

Khursheed and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 2 WLN 37

Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 190Penal Code, 1860 (IPC) — Section 34, 498A

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