High Courts13 Jul 1989Allowed
Narendra Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 151
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,862 of 2,241
High Courts12 Jul 1989Allowed
Sher Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 702
Penal Code, 1860 (IPC) — Section 302, 34, 446, 448
High Courts11 Jul 1989
Commissioner of Income Tax Vs Hukam Chand
Rajasthan High Court · (1990) 182 ITR 395
Income Tax Act, 1961 — Section 64, 64(1)
High Courts11 Jul 1989
Commissioner of Income Tax Vs Kanhaiyalal Ghatiwala
Rajasthan High Court · (1989) 180 ITR 338
Income Tax Act, 1961 — Section 148, 271(1)
High Courts11 Jul 1989Allowed
Mangat and Another Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 86
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 1989
Chhotu Ram Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 528 : (1989) WLN 83
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts07 Jul 1989Allowed
Nathu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 WLN 377
Criminal Procedure Code, 1973 (CrPC) — Section 313, 468Prevention of Food Adulteration Act, 1954 — Section 14, 16, 17, 19, 20A
High Courts07 Jul 1989Allowed
Nand Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 353 : (1989) WLN 136
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307
High Courts07 Jul 1989Allowed
The Bharatpur Central Co-op. Bank Ltd. Vs Ratan Singh and Others
Rajasthan High Court · (1995) 3 LLJ 813 : (1989) 2 RLW 270 : (1990) 1 WLN 193
Civil Procedure Code, 1908 (CPC) — Section 115, 3Payment of Wages Act, 1936 — Section 15, 17, 17(1), 7
High Courts07 Jul 1989Dismissed
State of Rajasthan Vs Man Kanwar and Others
Rajasthan High Court · (1990) 2 ACC 482 : (1991) ACJ 446
Employees Compensation Act, 1923 — Section 30, 4A
High Courts07 Jul 1989Allowed
Hansraj Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 152
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 323
High Courts06 Jul 1989Dismissed
Ram Chandra Meena Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 RLW 527 : (1989) WLN 78
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 307, 323, 336, 338
High Courts06 Jul 1989Dismissed
Commissioner of Wealth Tax Vs Umrao Mal Dhadda
Rajasthan High Court · (1990) 183 ITR 637
Wealth Tax Act, 1957 — Section 27
High Courts06 Jul 1989
Commissioner of Wealth-tax Vs Prakash Chand Surana
Rajasthan High Court · (1990) 182 ITR 470
Wealth Tax Act, 1957 — Section 27(3), 5(1)Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts06 Jul 1989Dismissed
Narendra Kumar Vs Asstt. Collector, C. Ex. and Customs
Rajasthan High Court · (1990) 47 ELT 332
Criminal Procedure Code, 1973 (CrPC) — Section 248(2), 313, 360, 562Customs Act, 1962 — Section 135, 140ADefence of India Rules, 1962 — Rule 126P(2)
High Courts06 Jul 1989Dismissed
Ram Chandra Meena Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 439
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 307, 323, 336, 338
High Courts05 Jul 1989Allowed
Mahendra and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 28
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 438
High Courts04 Jul 1989Allowed
Sargent Jone Vs Rajasthan State Road Trans. Corpn.
Rajasthan High Court · (1990) 1 ACC 574 : (1990) ACJ 1086
General Clauses Act, 1897 — Section 10, 9Limitation Act, 1963 — Section 12, 29, 4
High Courts04 Jul 1989Dismissed
Bhuramal Rajmal Vs Commissioner of Income Tax
Rajasthan High Court · (1990) 181 ITR 177 : (1990) 51 TAXMAN 1
Income Tax Act, 1961 — Section 147, 256, 256(2), 271, 271(1)
High Courts04 Jul 1989Allowed
Balbeer Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 76
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 411