High Courts22 Aug 1989Allowed
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 425 : (1989) 2 RLW 8 : (1989) WLN 34
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,860 of 2,241
High Courts21 Aug 1989Allowed
Shiv Ram Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 48
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376
High Courts21 Aug 1989
Commissioner of Wealth Tax Vs S.K. Golecha (HUF)
Rajasthan High Court · (1990) 82 CTR 214 : (1990) 184 ITR 59 : (1990) 52 TAXMAN 7
Wealth Tax Act, 1957 — Section 27
High Courts21 Aug 1989
Commissioner of Income Tax Vs Ganesh Das Ram Swaroop Kakani
Rajasthan High Court · (1990) 82 CTR 172 : (1990) 181 ITR 93
Contract Act, 1872 — Section 63, 73Income Tax Act, 1961 — Section 43(5)
High Courts18 Aug 1989
State of Rajasthan Vs Asha alias Ashanand and Others Asha alias Ashanand and Others Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 484 : (1989) 2 WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Aug 1989Allowed
Kulwant Singh Vs State
Rajasthan High Court · (1990) WLN 285
Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts16 Aug 1989Allowed
Smt. Dhapu and Others Vs Nazar Ahmed and Others
Rajasthan High Court · (1990) 1 WLN 188
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Aug 1989
Har Nath and Another Vs State of Rajasthan
Rajasthan High Court · (1991) 1 RLW 178 : (1989) 2 WLN 425
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 342, 343, 363, 366, 376
High Courts09 Aug 1989Allowed
Krishan Lal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 181
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts08 Aug 1989Dismissed
Commercial Taxes Officer Vs Nalwaya Minerals and Motor Parts
Rajasthan High Court · (1989) 2 RLW 174 : (1990) 79 STC 113
Rajasthan Sales Tax (Amendment) Act, 1987 — Section 12Rajasthan Sales Tax Act, 1954 — Section 11B, 11B(1)
High Courts07 Aug 1989
Jagdish Prasad Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 156
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 279, 304A
High Courts07 Aug 1989Allowed
Charan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 91
Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts07 Aug 1989
Karam Singh and Sawai Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 95
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 325, 34
High Courts04 Aug 1989Allowed
Anil Kumar mehra Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts04 Aug 1989Allowed
Anil Kumar Mehra Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 122
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Aug 1989Allowed
Ashu Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 307, 326, 342, 498A
High Courts03 Aug 1989
Atma Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 1 : (1989) WLN 129
Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Aug 1989Partly Allowed
Municipal Board, Begun and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1991 Raj 14 : (1989) 1 RLW 379 : (1990) 1 WLN 64
Rajasthan Municipalities Act, 1959 — Section 23, 293A
High Courts02 Aug 1989Allowed
Om Prakash and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 326 : (1989) 2 WLN 530
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34
High Courts02 Aug 1989
Man Singh Vs Ganga Singh and Another
Rajasthan High Court · (1991) CriLJ 128 : (1989) 2 WLN 611
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2), 482, 82, 83Penal Code, 1860 (IPC) — Section 307, 323, 324, 34