High Courts01 Aug 1989
Kartar Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 WLN 673
Irrigation and Drainage Rules, 1955 — Rule 14, 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,861 of 2,241
High Courts26 Jul 1989Allowed
Kanhaiya Lal Vs Board of Revenue and Others
Rajasthan High Court · (1989) 1 WLN 495
Rajasthan Tenancy Act, 1955 — Section 251(1)
High Courts26 Jul 1989Dismissed
Municipal Council Vs Tillu Mal and Another
Rajasthan High Court · (1989) 2 RLW 79 : (1989) 2 WLN 322
Prevention of Food Adulteration Act, 1954 — Section 14, 16
High Courts24 Jul 1989Dismissed
Shiv Prasad Shukla Vs Municipal Board and Others
Rajasthan High Court · (1989) 1 RLW 662 : (1989) 2 WLN 52
Constitution of India, 1950 — Article 311
High Courts21 Jul 1989Allowed
Subrata Roy and Zia Kadri Vs State of Rajasthan and Another
Rajasthan High Court · (1989) WLN 158(1)
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts20 Jul 1989Allowed
Smt. Mithlesh Kumari Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 412 : (1989) WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Customs Act, 1962 — Section 135
High Courts19 Jul 1989
Barket Ali Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 437
Criminal Procedure Code, 1973 (CrPC) — Section 401, 433APenal Code, 1860 (IPC) — Section 302, 382
High Courts19 Jul 1989Allowed
Mst. Dhola Vs Kaka Singh
Rajasthan High Court · (1989) 2 WLN 680
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126Hindu Marriage Act, 1955 — Section 24, 9
High Courts19 Jul 1989
Commissioner of Gift-tax Vs Kishan Chand
Rajasthan High Court · (1990) 184 ITR 31
Gift Tax Act, 1958 — Section 2
High Courts19 Jul 1989Dismissed
Smt. Pragati K. Shah and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 92 : (1990) 2 WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 120B, 402, 406, 420, 465
High Courts19 Jul 1989Dismissed
Shiv Ram Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 657 : (1989) WLN 133
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 164, 173, 190Penal Code, 1860 (IPC) — Section 376, 376B
High Courts19 Jul 1989
Barkat Ali Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 716 : (1989) WLN 427
Criminal Procedure Code, 1973 (CrPC) — Section 401, 433APenal Code, 1860 (IPC) — Section 302
High Courts18 Jul 1989
Kusum Lata Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1989) 180 ITR 365
Income Tax Act, 1961 — Section 132, 132(1), 132(5), 132(7)
High Courts17 Jul 1989
Mohammed Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 588
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts13 Jul 1989Dismissed
Gulab Narain Vs Smt. Banshi Devi and Another
Rajasthan High Court · (1989) 2 RLW 524 : (1989) 2 WLN 285
High Courts13 Jul 1989Allowed
Shiv Dayal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 45
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 467, 468, 471
High Courts13 Jul 1989Allowed
Ganga Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 33
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts13 Jul 1989Allowed
Ganga Ram Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 490
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts13 Jul 1989
Gokul Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 212
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 454
High Courts13 Jul 1989Allowed
Ramesh Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 44
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 6, 6A, 7