COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,865 of 2,241

High Courts28 Apr 1989Allowed

Hira Ram and Another Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 590 : (1989) 1 RLW 551 : (1989) 2 WLN 559

Criminal Procedure Code, 1973 (CrPC) — Section 167, 309, 437, 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8

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High Courts28 Apr 1989Allowed

Pooranmal Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 355

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts28 Apr 1989Allowed

Official Liquidator Vs Assistant Collector, Customs Disposal Unit and Others

Rajasthan High Court · (1990) 68 CompCas 184

Companies Act, 1956 — Section 433, 446, 456, 456(2)Major Port Trusts Act, 1963 — Section 61

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High Courts27 Apr 1989Allowed

Kailash Chandra Sharma Vs RSRTC and State of Rajasthan

Rajasthan High Court · (1989) WLN 84

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High Courts26 Apr 1989Allowed

Jaipur Udyog Ltd. Vs Commercial Taxes Officer

Rajasthan High Court · (1990) 76 STC 195

Rajasthan Sales Tax Act, 1954 — Section 17A

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High Courts26 Apr 1989

Smt. Kulwant Kaur Vs State of Rajasthan and Another

Rajasthan High Court · (1990) 1 WLN 394

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 482Specific Relief Act, 1963 — Section 6

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High Courts25 Apr 1989Dismissed

Rampal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1989) 1 RLW 220 : (1989) 1 RLW 212 : (1989) 2 WLN 39

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 468Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 447

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High Courts25 Apr 1989

Mrs. Indira Bhatnagar Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 1 RLW 304 : (1989) 2 WLN 123

Penal Code, 1860 (IPC) — Section 161

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High Courts25 Apr 1989

Mohar Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 650 : (1989) WLN 26

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High Courts25 Apr 1989Allowed

Lal Singh Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 55

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High Courts24 Apr 1989Allowed

Ramavtar Singh and Another Vs Buddha Ram

Rajasthan High Court · (1991) 2 DMC 390 : (1990) 1 WLN 404 : (1989) WLN 177

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(1)

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High Courts24 Apr 1989Allowed

Darbara Singh Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 61

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 360

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High Courts24 Apr 1989Dismissed

Shiv Dutta Parikh Vs Bhagirath Singh and Others

Rajasthan High Court · AIR 1990 Raj 130 : (1989) 1 RLW 686 : (1989) 2 WLN 232

Rajasthan Panchayat (General) Rules, 1961 — Rule 14

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High Courts24 Apr 1989Allowed

Babu and Another Vs Kamla Devi and Another

Rajasthan High Court · (1990) 2 ACC 216 : (1990) ACJ 182 : (1989) 1 RLW 163

Motor Vehicles Act, 1939 — Section 110D

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High Courts24 Apr 1989Dismissed

Guru Nanak Steel Rolling Mill Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 1 RLW 581 : (1989) 2 WLN 41

Rajasthan Government Electrical Undertakings (Dues Recovery) Act, 1960 — Section 2(b)

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High Courts20 Apr 1989

Nand Lal Chotiya Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 114

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 468

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High Courts20 Apr 1989Allowed

Mansha Ram Purohit Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 1 RLW 235 : (1989) 2 WLN 247

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High Courts20 Apr 1989

Parmanand Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 115

Penal Code, 1860 (IPC) — Section 394

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High Courts19 Apr 1989

Arjun Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1989) WLN 491

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 420, 482Penal Code, 1860 (IPC) — Section 120B

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High Courts17 Apr 1989Dismissed

Subhan Mohammad Vs State of Rajasthan and Another

Rajasthan High Court · (1990) CriLJ 2658 : (1990) 1 WLN 264 : (1989) 2 WLN 208

Arms Act, 1959 — Section 25Central Excises and Salt Act, 1944 — Section 16Criminal Procedure Code, 1973 (CrPC) — Section 107, 110

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