High Courts07 Mar 1989Allowed
Sajid Mian Vs Ganga and Others
Rajasthan High Court · (1990) 1 ACC 20 : (1990) ACJ 54
Motor Vehicles Act, 1988 — Section 96
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,869 of 2,241
High Courts07 Mar 1989Allowed
Madan Lal Vs Heera Lal and Another
Rajasthan High Court · (1989) 1 RLW 495 : (1989) 2 WLN 299
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91, 92, 93, 94Penal Code, 1860 (IPC) — Section 323, 341, 380, 448, 452
High Courts03 Mar 1989Allowed
Smt. Vidhyawati and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 330
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts03 Mar 1989Allowed
Fazal Hussain and Others Vs Kalu Khan and Others
Rajasthan High Court · (1989) 2 ACC 391 : (1990) ACJ 84
High Courts03 Mar 1989Allowed
Jag Mal Vs Devi Lal and Others
Rajasthan High Court · (1989) 2 RLW 96 : (1989) 2 WLN 469
Rajasthan Irrigation and Drainage Act, 1954 — Section 23, 53
High Courts03 Mar 1989Allowed
Ramotar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1989) WLN 94
Criminal Procedure Code, 1973 (CrPC) — Section 145, 202, 203, 482Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts02 Mar 1989Allowed
Kartar Singh and Others Vs Union of India
Rajasthan High Court · (1989) 1 RLW 678 : (1989) WLN 538
High Courts02 Mar 1989
New India Assurance Company Vs Kishorilal and Others
Rajasthan High Court · (1989) 03 RAJ CK 0047
High Courts02 Mar 1989Dismissed
Kartar Singh and Others Vs Union of India (UOI)
Rajasthan High Court · (1989) 2 WLN 282
High Courts02 Mar 1989Dismissed
Commercial Taxes Officer Vs Sojat Lime Co.
Rajasthan High Court · (1989) 74 STC 288
Rajasthan Sales Tax Act, 1994 — Section 16(1)(e)
High Courts02 Mar 1989Allowed
Shiv Prasad Garg Vs Bhairon Singh
Rajasthan High Court · (1989) 2 WLN 162
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Mar 1989
Bhagwan Dass and Another Vs Motilal and Others
Rajasthan High Court · (1989) 2 ACC 364
High Courts01 Mar 1989Allowed
Ram Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 17 : (1989) WLN 126
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Feb 1989
Rajendra Singh Vs Smt. Shanta Devi and Others
Rajasthan High Court · (1991) 2 ACC 707
High Courts27 Feb 1989Partly Allowed
Chhutan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 60 FLR 213 : (1994) 3 LLJ 925
Industrial Disputes Act, 1947 — Section 2, 25F, 33C(2)
High Courts27 Feb 1989Dismissed
Dharam Pal Vs Smt. Kaushalya Devi
Rajasthan High Court · AIR 1990 Raj 135 : (1990) 1 WLN 225
Constitution of India, 1950 — Article 13(1), 13(2), 19(1)Rajasthan Pre-emption Act, 1966 — Section 6(1)(i), 6(1)(ii)
High Courts27 Feb 1989
Shanti Devi and Others Vs Rajendra Singh and Another
Rajasthan High Court · (1991) ACJ 902
High Courts27 Feb 1989Allowed
Chhotey Lal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 310
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 22, 42, 50
High Courts27 Feb 1989
Oriental Fire and General Insurance Co. Ltd. Vs Champalal and Others
Rajasthan High Court · (1989) 2 ACC 511
Motor Vehicles Act, 1988 — Section 96
High Courts24 Feb 1989Dismissed
Fateh Singh Mehta Vs O.P. Singhal and Others
Rajasthan High Court · AIR 1990 Raj 8 : (1989) 1 RLW 409 : (1989) WLN 522
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Copyright Act, 1957 — Section 13, 17, 30, 55