High Courts01 Feb 1990
Vijay Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 11
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 30, 302, 304, 34, 362
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,848 of 2,241
High Courts01 Feb 1990Allowed
Dayanand Vs Baijnath and Others
Rajasthan High Court · (1991) 1 ACC 98 : (1991) ACJ 975
Limitation Act, 1963 — Section 5
High Courts01 Feb 1990
Surja Ram Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1992 Raj 35 : (1990) 1 RLW 524 : (1990) 1 WLN 289
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 17(5), 4(3)
High Courts01 Feb 1990Allowed
Bhagwan Ram Vs Ganesh Ram and Others
Rajasthan High Court · (1990) 1 RLW 36 : (1990) WLN 19
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts31 Jan 1990Allowed
Ashok Kumar Pareek Vs The State of Rajasthan and Others
Rajasthan High Court · (1990) 2 RLW 508 : (1990) WLN 487
Constitution of India, 1950 — Article 16
High Courts31 Jan 1990Dismissed
State of Rajasthan Vs Mishri Lal and Another
Rajasthan High Court · (1990) 1 RLW 221 : (1990) 1 WLN 43
High Courts31 Jan 1990Allowed
Ashok Kumar Vs State
Rajasthan High Court · (1990) 1 RLW 497 : (1990) 2 WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts30 Jan 1990
Sri Chand Vs Brij Bhushan and Others
Rajasthan High Court · (1990) WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jan 1990Allowed
Kashmiri Lal Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 501
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 246Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts30 Jan 1990Allowed
Nanga and Shankar Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 219 : (1990) 2 RLW 441 : (1990) 1 WLN 41
Penal Code, 1860 (IPC) — Section 363
High Courts29 Jan 1990
Narendra Nath Govil Vs Naresh Chand Goyal
Rajasthan High Court · AIR 1992 Raj 126 : (1990) 2 RLW 514
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11Transfer of Property Act, 1882 — Section 116
High Courts29 Jan 1990
Kailash and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 34
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326Probation of Offenders Act, 1958 — Section 12, 4
High Courts29 Jan 1990
Sushma Khandelwal Vs University of Rajasthan and Another
Rajasthan High Court · (1990) 1 RLW 95 : (1990) WLN 11
Constitution of India, 1950 — Article 226
High Courts25 Jan 1990Allowed
Khuda Bux and Others Vs State of Rajasthan
Rajasthan High Court · (1991) CriLJ 123 : (1990) 1 WLN 233
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 447
High Courts24 Jan 1990Dismissed
Munish Kumar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 RLW 62 : (1990) 1 WLN 313
Constitution of India, 1950 — Article 14, 16, 226
High Courts23 Jan 1990
Amb Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 112 : (1990) 1 WLN 147
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts22 Jan 1990Dismissed
Subhash Chandra Saharan Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 RLW 30 : (1990) 1 WLN 296
Constitution of India, 1950 — Article 226
High Courts22 Jan 1990Allowed
Gyan Prakash Vs State of Rajasthan
Rajasthan High Court · (1991) CriLJ 1176 : (1991) 2 RCR(Criminal) 323 : (1990) 1 RLW 461 : (1990) 1 WLN 278
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302
High Courts19 Jan 1990
Chhagan Kanwar and Others Vs Pep Singh and Others
Rajasthan High Court · (1991) ACJ 162 : (1990) 2 WLN 495
Motor Vehicles Act, 1939 — Section 110D
High Courts19 Jan 1990Dismissed
Vijay Kaur Vs Radheyshyam and Others
Rajasthan High Court · (1991) 2 DMC 245
Family Courts Act, 1984 — Section 13