High Courts01 Mar 1990Allowed

Chhagan Lal Vs B.B. Bhardwaj and Others

Rajasthan High Court · (1990) 1 RLW 450 : (1990) 2 WLN 73

Contempt of Courts Act, 1971 — Section 12, 14, 15, 17, 18Criminal Procedure Code, 1973 (CrPC) — Section 145, 438Penal Code, 1860 (IPC) — Section 120B, 325, 342, 343, 344
High Courts26 Feb 1990Allowed

Mohar Singh Vs State of Rajasthan

Rajasthan High Court · (1992) CriLJ 449 : (1990) 1 WLN 119

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 6(1)
High Courts20 Feb 1990

Rahim Bux Vs State of Rajasthan

Rajasthan High Court · (1990) 1 RLW 171 : (1990) WLN 43

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts19 Feb 1990Dismissed

Bhurmal Vs Surajmal and Others

Rajasthan High Court · (1990) 1 RLW 564 : (1990) 1 WLN 616

Criminal Procedure Code, 1973 (CrPC) — Section 116, 151Penal Code, 1860 (IPC) — Section 323, 324, 504Protection of Civil Rights Act, 1955 — Section 12, 3, 4, 7
High Courts19 Feb 1990Dismissed

Bhurmal Vs Suraj Mal and Others

Rajasthan High Court · (1990) 1 WLN 274

Criminal Procedure Code, 1973 (CrPC) — Section 116, 151Penal Code, 1860 (IPC) — Section 323, 324, 504Protection of Civil Rights Act, 1955 — Section 12, 3, 4, 7
High Courts17 Feb 1990

Ramjas Vs State of Rajasthan

Rajasthan High Court · (1990) 2 WLN 46

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304Probation of Offenders Act, 1958 — Section 3, 4, 6