High Courts16 Feb 1990Allowed
Brij Mohan Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 272
Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,847 of 2,241
High Courts15 Feb 1990Dismissed
State of Rajasthan Vs Dilshad and Aslam
Rajasthan High Court · (1990) 1 WLN 259
Penal Code, 1860 (IPC) — Section 364, 366, 368, 376
High Courts15 Feb 1990
Sohan Lal Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 65
Penal Code, 1860 (IPC) — Section 304A
High Courts14 Feb 1990
Beerbal and Another Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 69
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Probation of Offenders Act, 1958 — Section 4
High Courts13 Feb 1990
Moti Trust Vs Commissioner of Income Tax
Rajasthan High Court · (1990) 185 ITR 358
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts13 Feb 1990Allowed
Darshan Lal Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 39
Criminal Procedure Code, 1973 (CrPC) — Section 326Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts12 Feb 1990Allowed
Noratmal Vs Smt. Sobhag Kanwar and Others
Rajasthan High Court · (1990) 2 RLW 498 : (1990) WLN 473
Civil Procedure Code, 1908 (CPC) — Section 10, 141
High Courts12 Feb 1990Allowed
Babulal Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 418 : (1990) WLN 290
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts09 Feb 1990Allowed
Sultania Kanjar Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 38 : (1990) 1 WLN 113
Penal Code, 1860 (IPC) — Section 302, 34, 447, 457, 511
High Courts09 Feb 1990Allowed
Moti Lal Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 610
Penal Code, 1860 (IPC) — Section 376
High Courts09 Feb 1990Dismissed
Marble Vyapar Sangathan Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 RLW 102 : (1990) 79 STC 282 : (1990) 1 WLN 375
Rajasthan Sales Tax Act, 1954 — Section 10A, 22A, 7(2A)(1)Rajasthan Sales Tax Rules, 1955 — Rule 46
High Courts09 Feb 1990Allowed
Smt. Pushpa Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 494 : (1990) WLN 63
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 Feb 1990Allowed
Har Sahal and Lallu Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 436 : (1990) 1 WLN 579
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts07 Feb 1990Allowed
Gopal Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 93
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 328
High Courts07 Feb 1990Allowed
S.K. Dutt Sharma Vs The State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 536 : (1990) 2 WLN 339
Constitution of India, 1950 — Article 21, 226, 311
High Courts05 Feb 1990
Rajeev Kumar Vs Dr. Kailash Nath Bhargava and Others
Rajasthan High Court · (1990) 2 RLW 443 : (1990) WLN 477
Constitution of India, 1950 — Article 229
High Courts05 Feb 1990Allowed
Nirmal Marbles Ltd. Vs Vivek Bhambhani and Others
Rajasthan High Court · (1990) WLN 37
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Feb 1990Dismissed
State of Rajasthan Vs Ladu
Rajasthan High Court · (1990) 2 RLW 520 : (1990) 2 WLN 80
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts02 Feb 1990
Commissioner of Wealth-tax Vs Umraomal Dhaddha
Rajasthan High Court · (1990) 85 CTR 91 : (1992) 195 ITR 738
Wealth Tax Act, 1957 — Section 27Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts02 Feb 1990Dismissed
New Era Furnishers (P.) Ltd. Vs Indo-Continental Hotels and Resorts Ltd.
Rajasthan High Court · (1990) 68 CompCas 208
Companies Act, 1956 — Section 433, 434(1)