High Courts05 Jan 1990Allowed
Pal Singh Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 2
Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,850 of 2,241
High Courts05 Jan 1990
Rajendra Singh Vs The Municipal Board
Rajasthan High Court · (1990) 1 RLW 121 : (1990) 2 WLN 197
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts04 Jan 1990
State of Rajasthan Vs Devi Sahai and Others
Rajasthan High Court · (1990) 1 WLN 47
High Courts04 Jan 1990
State of Rajasthan Vs Devi Singh and Others
Rajasthan High Court · (1990) 1 RLW 210 : (1990) 2 WLN 10
High Courts02 Jan 1990
Lalu Ram Vs State of Rajasthan
Rajasthan High Court · (1990) 1 RLW 44 : (1990) WLN 1
Penal Code, 1860 (IPC) — Section 376
High Courts01 Jan 1990Allowed
Mohammed Yakub Vs The State of Rajasthan and Another
Rajasthan High Court · (1990) WLN 182
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 392
High Courts01 Jan 1990Allowed
Smt. Ajeet Mehta and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 01 RAJ CK 0025
High Courts01 Jan 1990Allowed
Govind Vs State of Rajasthan
Rajasthan High Court · (1990) 2 WLN 176
Penal Code, 1860 (IPC) — Section 380, 457
High Courts01 Jan 1990Allowed
Tara Chand Vs Gyanendra Tiwari
Rajasthan High Court · (1990) 2 WLN 396
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 109, 120B, 147, 149, 427
High Courts22 Dec 1989Allowed
Mst. Sunder Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 391
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts22 Dec 1989Dismissed
Miss Mona Dhand Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1991 Raj 84 : (1990) 1 WLN 326
Constitution of India, 1950 — Article 12, 226, 41
High Courts21 Dec 1989Dismissed
Capstan Meters (India) Ltd. Vs Judge, Labour Court and Others
Rajasthan High Court · (1991) 2 LLJ 290 : (1989) 2 RLW 274 : (1990) 1 WLN 345
High Courts21 Dec 1989Dismissed
Kashmir Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 163 : (1990) 1 WLN 149
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts21 Dec 1989
Jawahar Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 396
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 167, 438, 439Penal Code, 1860 (IPC) — Section 395, 397, 399, 408
High Courts20 Dec 1989Dismissed
Shiv Raj Singh Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 WLN 671
Constitution of India, 1950 — Article 226, 309
High Courts20 Dec 1989
Commissioner of Wealth-tax Vs Smt. Kusum Bader
Rajasthan High Court · (1990) 185 ITR 70
Wealth Tax Act, 1957 — Section 27Wealth Tax Rules, 1957 — Rule 2B, 2B(2)
High Courts20 Dec 1989Allowed
Smt. Saroj Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 30
Penal Code, 1860 (IPC) — Section 323, 326, 341, 452
High Courts20 Dec 1989
Jamna Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 33
Penal Code, 1860 (IPC) — Section 109, 120B, 415, 420
High Courts20 Dec 1989Allowed
Mahadev Vs State of Rajasthan
Rajasthan High Court · (1990) WLN 61
Criminal Procedure Code, 1973 (CrPC) — Section 311