High Courts13 Mar 1992
Ghasiram Todarmal Vs Income Tax Officer
Rajasthan High Court · (1992) 196 ITR 329
Income Tax Act, 1961 — Section 144, 145, 145(2), 256
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,802 of 2,241
High Courts13 Mar 1992Dismissed
Banswara Syntex Ltd. Vs Rajasthan State Electricity and Others
Rajasthan High Court · (1992) 1 RLW 147 : (1993) 3 WLC 383 : (1992) 1 WLN 317
Constitution of India, 1950 — Article 14, 226Electricity (Supply) Act, 1948 — Section 49, 59, 78A
High Courts13 Mar 1992Dismissed
Rathi Allowys and Steel (P) Ltd. Vs Raj. State Electricity Board and Others
Rajasthan High Court · (1992) 1 RLW 426 : (1992) 1 WLN 559
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 59, 78A
High Courts13 Mar 1992
Commissioner of Income Tax Vs Associated Garments Makers
Rajasthan High Court · (1992) 197 ITR 350
Income Tax Act, 1961 — Section 246, 251, 256
High Courts11 Mar 1992Allowed
K.K. Banerji Vs The University of Jodhpur
Rajasthan High Court · (1992) WLN 57
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Mar 1992
Commissioner of Income Tax Vs Gandhi Metals Mills (P) Ltd.
Rajasthan High Court · (1993) 200 ITR 252
Income Tax Act, 1961 — Section 40A(8)
High Courts11 Mar 1992
Commissioner of Income Tax Vs Rajasthan Co-operative Spinning Mills
Rajasthan High Court · (1993) 202 ITR 1008
Income Tax Act, 1961 — Section 256, 80HH
High Courts11 Mar 1992Dismissed
Faiyaj Mohammed Vs The State of Rajasthan
Rajasthan High Court · (1992) WLN 63
High Courts11 Mar 1992
Commissioner of Income Tax Vs Pratapsingh Amrosingh Rajendra Singh and Deepak Kumar
Rajasthan High Court · (1993) 200 ITR 788 : (1992) 64 TAXMAN 585
Income Tax Act, 1961 — Section 148
High Courts11 Mar 1992
Commissioner of Income Tax Vs Vandana Printers
Rajasthan High Court · (1993) 203 ITR 165 : (1992) 64 TAXMAN 540
High Courts11 Mar 1992
Commissioner of Income Tax Vs Rajasthan Spinning and Wvg. Mills Ltd.
Rajasthan High Court · (1993) 202 ITR 1012 : (1992) 64 TAXMAN 583
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 32A
High Courts11 Mar 1992
Commissioner of Income Tax Vs Maharana Shri Bhagwat Singh
Rajasthan High Court · (1993) 200 ITR 142
Income Tax Act, 1961 — Section 256, 263
High Courts11 Mar 1992
Mishri Mal Burad Vs Commissioner of Income Tax
Rajasthan High Court · (1993) 199 ITR 812 : (1992) 64 TAXMAN 321
High Courts11 Mar 1992Allowed
The State of Rajasthan and Another Vs Smt. Vasumati
Rajasthan High Court · (1992) WLN 545
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts10 Mar 1992Allowed
Grade III Teachers of Sarada Panchayat Samiti Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 70
High Courts09 Mar 1992Allowed
Babu Khan Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) WLN 66
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Mar 1992Dismissed
S.K. Mishra and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) WLN 51
Constitution of India, 1950 — Article 14, 16
High Courts06 Mar 1992
Sanjay Modi Vs Registrar of Companies
Rajasthan High Court · (1995) 82 CompCas 651
Companies Act, 1956 — Section 210, 220, 633(2)
High Courts05 Mar 1992Allowed
Madan Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 2 WLN 60
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Mar 1992
Sarwan Singh Vs State of Rajasthan
Rajasthan High Court · (1992) WLN 50
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439