High Courts20 Feb 1992Allowed
Lala Ram Vs State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 87 : (1992) 1 WLN 298
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 376, 382
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,804 of 2,241
High Courts19 Feb 1992
Smt. Sahida Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 336
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 12, 2, 25F
High Courts19 Feb 1992
Budha Ram Chaudhary Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 245
High Courts19 Feb 1992
Parmeshwar Lal Murarka and Company Vs Union of India (UOI) and Another
Rajasthan High Court · (1992) 2 ACC 50 : (1992) 1 RLW 599
Civil Procedure Code, 1908 (CPC) — Section 100, 80Criminal Procedure Code, 1973 (CrPC) — Section 80Evidence Act, 1872 — Section 106
High Courts19 Feb 1992
Kishan Lal and Others Vs Shriram and Others Shriram and Others Vs Kishan Lal and Others
Rajasthan High Court · (1986) 1 ACC 415
High Courts19 Feb 1992
Hem Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 286
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 Feb 1992Dismissed
Rajendra Pal Singh Vs V.O.S. and Others
Rajasthan High Court · (1992) 1 RLW 100 : (1992) WLN 41
Administrative Tribunals Act, 1985 — Section 14, 28, 3
High Courts18 Feb 1992
Mahaveer Chand Vs RIICO and Another
Rajasthan High Court · (1992) 1 WLC 347 : (1992) 1 WLN 221
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Feb 1992
Shyam Sunder Dhoot Vs Wealth-tax Officer
Rajasthan High Court · (1993) 199 ITR 274
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 186Wealth Tax Act, 1957 — Section 17
High Courts17 Feb 1992Dismissed
Pawan Kumar and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 399
Constitution of India, 1950 — Article 14, 16, 21, 226, 41Industrial Disputes Act, 1947 — Section 2, 33C
High Courts17 Feb 1992Allowed
Rajendra Swaroop Mathur Vs Municipal Board and Others
Rajasthan High Court · (1992) 1 WLN 269
High Courts17 Feb 1992Dismissed
Chiman Singh Vs The State Bank of Bikaner and Jaipur and Another
Rajasthan High Court · (1992) 1 WLN 225
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts17 Feb 1992Dismissed
Suresh Kumar Vs Dungarpur-Banswara Kshetriya Gramin Bank
Rajasthan High Court · (1992) 1 WLN 226
High Courts17 Feb 1992Dismissed
Gulam Rasool Vs Mariyam and Others
Rajasthan High Court · (1992) 1 RLW 483 : (1992) 3 WLC 478 : (1992) WLN 18
Representation of the People Act, 1951 — Section 13, 52Specific Relief Act, 1963 — Section 9
High Courts13 Feb 1992Allowed
Vimla Devi Vs Nand Lal
Rajasthan High Court · (1992) 2 WLC 53 : (1992) 2 WLN 459
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Feb 1992
Bhatu @ Bharat Kumar Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 256
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Feb 1992Allowed
Sunil Kumar Vs State
Rajasthan High Court · (1992) 1 WLN 255
Industrial Disputes Act, 1947 — Section 2, 25F, 25G
High Courts13 Feb 1992Dismissed
Moola Vs State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 262
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 326