High Courts06 Feb 1992
Banta Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 66 : (1992) 1 WLN 109
Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 313Penal Code, 1860 (IPC) — Section 302, 324, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,806 of 2,241
High Courts05 Feb 1992Allowed
Mohd. Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 201
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts05 Feb 1992Dismissed
Virendrapal Singh Vs Lalit Kumar and Another
Rajasthan High Court · (1992) WLN 27
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1992Allowed
Om Singh Vs Union of India (UOI)
Rajasthan High Court · (1992) 1 RLW 62 : (1992) 1 WLN 88
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 22, 226
High Courts04 Feb 1992Allowed
Magni Ram Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 106 : (1992) 1 WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 447
High Courts04 Feb 1992Allowed
Chandra Shekhar Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 4039 : (1992) 1 RLW 399 : (1992) 2 WLC 717 : (1992) 2 WLN 551
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482
High Courts04 Feb 1992Dismissed
Dev Kishan Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 144 : (1992) 1 WLN 142
Penal Code, 1860 (IPC) — Section 302, 84
High Courts04 Feb 1992
Dinesh Chandra Sharma Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 1 WLN 84
Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 2, 25F, 25H
High Courts30 Jan 1992Allowed
Madan Singh Vs The Ganganagar Sugar Mills Ltd. and Another
Rajasthan High Court · (1992) 1 WLN 73
High Courts30 Jan 1992Allowed
Shri Ganpati Re-Rolling Industries and Others Vs Corporation Bank and Others
Rajasthan High Court · (1992) 1 RLW 528 : (1992) 2 WLC 48 : (1992) 2 WLN 454
Bankers Books Evidence Act, 1891 — Section 4Evidence Act, 1872 — Section 34
High Courts29 Jan 1992
Kunji Raman Vs State of Rajasthan and Another
Rajasthan High Court · (1992) 1 WLN 96
Constitution of India, 1950 — Article 14, 16, 21, 309, 39Industrial Disputes Act, 1947 — Section 2, 3Industrial Employment (Standing Orders) Act, 1946 — Section 6
High Courts28 Jan 1992Allowed
Prahalad Mali Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 2 RLW 665 : (1992) 3 WLC 65 : (1992) WLN 346
High Courts28 Jan 1992Allowed
Lokesh Kumar Pareek and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 1 LLJ 1219 : (1992) 1 RLW 578 : (1992) 1 WLC 708
High Courts28 Jan 1992Dismissed
Sukha Singh Vs The State of Rajasthan
Rajasthan High Court · (1991) 2 RLW 699 : (1992) 1 WLN 30
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 1992
Jaswant Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) 3 WLC 695 : (1992) 1 WLN 276
High Courts27 Jan 1992Allowed
Laxman Ram Vs The State of Rajasthan and Another
Rajasthan High Court · (1991) 1 WLC 56 : (1992) 1 WLN 275
High Courts27 Jan 1992
Dr. Anurag Gupta Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 132
Rajasthan University Ordinances, 2009 — Ordinance 278E
High Courts27 Jan 1992Allowed
Ganga Ram Bhandari Vs Union of India (UOI) and Others
Rajasthan High Court · (1992) WLN 1
Constitution of India, 1950 — Article 226
High Courts27 Jan 1992Allowed
Jodhpur Region PWD (B and R) Majdoor Sangh [INTAK] Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 195
Constitution of India, 1950 — Article 14, 16
High Courts27 Jan 1992
T.R. Juneja Vs Rajasthan State Industrial Development and Investment Corporation Ltd. and Others
Rajasthan High Court · (1992) 2 WLC 90 : (1992) 2 WLN 464
State Financial Corporations Act, 1951 — Section 29