High Courts17 Jan 1992Allowed
Surjan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 23 : (1992) 1 WLN 53
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,808 of 2,241
High Courts16 Jan 1992Allowed
Naga Ram Choudhary Vs State of Raj. and Others
Rajasthan High Court · (1992) 1 WLN 193
High Courts16 Jan 1992Allowed
Mohan Singh and Others Vs R.S.R.T.C. and Another
Rajasthan High Court · (1993) 2 LLJ 104 : (1992) 1 RLW 18 : (1992) 1 WLC 291
Industrial Disputes Act, 1947 — Section 9A
High Courts16 Jan 1992Dismissed
Devaram Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 370 : (1992) 3 WLC 50 : (1992) WLN 435
Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 5(2)
High Courts15 Jan 1992Dismissed
Ishq Mohd. Vs State
Rajasthan High Court · (1992) 1 WLN 18
Constitution of India, 1950 — Article 226
High Courts14 Jan 1992Allowed
Shish Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 WLN 187
Industrial Disputes Act, 1947 — Section 25F, 25J, 33C
High Courts13 Jan 1992Allowed
Pratap Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 98 : (1992) 1 WLN 326
Criminal Procedure Code, 1973 (CrPC) — Section 156, 164, 169, 482Penal Code, 1860 (IPC) — Section 147, 323
High Courts13 Jan 1992
Bagirath Singh Vs State
Rajasthan High Court · (1992) CriLJ 3934
Penal Code, 1860 (IPC) — Section 441, 448, 454
High Courts13 Jan 1992Allowed
Mst. Hurmat Vs Karim Khan
Rajasthan High Court · (1992) 1 WLN 148
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 116
High Courts13 Jan 1992Dismissed
Om Prakash Vs Regional Transport Authority
Rajasthan High Court · (1992) 1 WLN 12
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 80
High Courts13 Jan 1992
Manoj Kumar and Another Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1992) 1 WLN 13
High Courts13 Jan 1992
Smt. Lacha Devi Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1992) 1 WLN 16
High Courts10 Jan 1992Dismissed
Jagan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 1 WLN 311
High Courts08 Jan 1992Allowed
Padma Devi Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 694 : (1993) 3 WLC 606 : (1992) 1 WLN 9
Rajasthan Municipalities Act, 1959 — Section 285
High Courts08 Jan 1992Allowed
Ram Chandra Singh Vs Matadeen and State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 8 : (1992) 1 WLN 2
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 342
High Courts08 Jan 1992
Harish Chand Sharma Vs Director General of Police
Rajasthan High Court · (1992) WLN 14
High Courts08 Jan 1992Allowed
Jagdish and Another Vs The State of Rajasthan
Rajasthan High Court · (1992) 2 WLC 104 : (1992) 2 WLN 473
Criminal Procedure Code, 1973 (CrPC) — Section 106, 11, 232, 233, 234Penal Code, 1860 (IPC) — Section 147, 307, 323Probation of Offenders Act, 1958 — Section 11, 3, 4, 6, 9
High Courts08 Jan 1992Allowed
Shri Bhagwan and Others Vs Prakash Chand and Another
Rajasthan High Court · (1992) 1 WLN 40
Hindu Succession Act, 1956 — Section 6, 7
High Courts08 Jan 1992Dismissed
Shri Dinesh Mehta Vs The Institute of Chartered Accountants and Others
Rajasthan High Court · (1992) 1 WLN 469
Chartered Accountants Act, 1949 — Section 15, 30, 9