High Courts21 Apr 1992
Babulal Tatiwal Vs The State and Another
Rajasthan High Court · (1992) 3 WLC 76 : (1992) WLN 398
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,800 of 2,241
High Courts21 Apr 1992Dismissed
Bajrang Lal Vs Asst. Engineer, PWD and Others
Rajasthan High Court · (1994) 2 LLJ 855 : (1992) 2 RLW 569 : (1993) 3 WLC 551
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts17 Apr 1992
Narainsingh Vs Amraram and Others
Rajasthan High Court · (1992) 1 RLW 452 : (1992) 2 WLN 442
Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession Act, 1956 — Section 14, 30, 6
High Courts16 Apr 1992Dismissed
Sohan Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 388
High Courts16 Apr 1992
All India Students Federation Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) 2 WLC 737 : (1992) 2 WLN 554
Constitution of India, 1950 — Article 226
High Courts13 Apr 1992Dismissed
Dalpatraj Bhandari Vs The President of India and Others
Rajasthan High Court · AIR 1993 Raj 1
Constitution of India, 1950 — Article 124, 124(1), 124(2), 13(3), 14Contempt of Courts Act, 1971 — Section 2
High Courts13 Apr 1992Allowed
Girdhari and Another Vs The State of Rajasthan
Rajasthan High Court · (1992) WLN 71
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 323, 34, 341, 356, 379
High Courts13 Apr 1992Dismissed
Chothu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 467 : (1992) 3 WLC 69 : (1992) 1 WLN 568
Rajasthan Co-operative Societies Act, 1965 — Section 36(1A)
High Courts13 Apr 1992Dismissed
Kishori Sharan Garg Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 148 : (1992) 1 WLN 522
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226, 32Customs Act, 1962 — Section 108
High Courts10 Apr 1992Dismissed
Bhanwarlal Vs Bank of Baroda
Rajasthan High Court · (1992) 3 WLC 42 : (1992) WLN 334
Banking Regulation Act, 1949 — Section 2, 21AConstitution of India, 1950 — Article 14
High Courts09 Apr 1992Dismissed
Nora Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 RLW 135 : (1992) 1 WLN 406
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts09 Apr 1992Dismissed
The State of Rajasthan Vs Rama
Rajasthan High Court · (1992) 1 RLW 132 : (1992) 1 WLN 582
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 326, 452
High Courts07 Apr 1992
Satya Narain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 1 WLC 425 : (1992) 1 WLN 473
High Courts06 Apr 1992Dismissed
Brij Lal Vs Cooperative Society, Gram Sahuwala and Another
Rajasthan High Court · (1992) 1 WLN 531
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Apr 1992
H.S. Ranka Vs P.K. Mehra, Asstt. Collector, Central Excise and Customs
Rajasthan High Court · (1993) 3 WLC 462 : (1992) WLN 73
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 40, 41, 42, 43, 44
High Courts06 Apr 1992
Gautam Vs The State of Rajasthan
Rajasthan High Court · (1992) 1 WLN 601
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 30, 300, 302, 304, 307
High Courts03 Apr 1992Dismissed
State of Rajasthan Vs Munga Ram and Others
Rajasthan High Court · (1992) 1 RLW 124 : (1992) 1 WLN 598
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts03 Apr 1992
Commissioner of Wealth-tax Vs K.C. Badar and Others
Rajasthan High Court · (1992) 198 ITR 530
Wealth Tax Rules, 1957 — Rule 2B(2)
High Courts03 Apr 1992Allowed
Kan Nath Vs State of Raj.
Rajasthan High Court · (1992) 1 WLN 593
Penal Code, 1860 (IPC) — Section 302
High Courts02 Apr 1992Allowed
Shambhu Lal Sharma Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1992) 1 RLW 513 : (1992) 2 WLN 451
Civil Procedure Code, 1908 (CPC) — Section 115