High Courts05 May 1992Allowed
C.P. Singh Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 125 : (1992) 2 RLW 556 : (1992) 2 WLC 693 : (1992) 2 WLN 613
Contempt of Courts Act, 1971 — Section 19
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,799 of 2,241
High Courts05 May 1992Dismissed
Ram Kishan Vs Chandra Kanta
Rajasthan High Court · (1992) 2 DMC 198
Hindu Marriage Act, 1955 — Section 13, 28Family Courts Act, 1984 — Section 19Code Of Criminal Procedure, 1973 — Section 125
High Courts05 May 1992Dismissed
Satish Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 1 RLW 710 : (1992) 3 WLC 476 : (1992) 1 WLN 305
High Courts05 May 1992Dismissed
Union of India Vs Anand Gum Chemicals
Rajasthan High Court · (1992) 05 RAJ CK 0011
High Courts04 May 1992
Mul Chand Vs State of Rajasthan
Rajasthan High Court · (1992) 2 WLN 30
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 36, 8
High Courts04 May 1992
Kishan Singh Vs State and Others
Rajasthan High Court · (1992) 1 WLN 354
Constitution of India, 1950 — Article 311
High Courts01 May 1992Allowed
Moti Lal Koli Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 1 LLJ 993 : (1992) 1 RLW 653 : (1992) 2 WLC 547
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(3)Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 Apr 1992Allowed
Rajendra Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 WLC 500 : (1992) 1 WLN 450
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Customs Act, 1962 — Section 108, 124
High Courts28 Apr 1992
Commissioner of Income Tax Vs Oriental Power Cables Ltd.
Rajasthan High Court · (1992) 105 CTR 76 : (1993) 203 ITR 237
Income Tax Act, 1961 — Section 194A, 256
High Courts28 Apr 1992
Commissioner of Wealth-tax Vs Seth Gokuldas Pradeep Kumar Rathi
Rajasthan High Court · (1993) 202 ITR 1010
High Courts27 Apr 1992Dismissed
Commercial Taxes Officer Vs Kistoor Mal Gulab Chand
Rajasthan High Court · (1992) WLN 84
Central Sales Tax Act, 1956 — Section 8, 9
High Courts27 Apr 1992
Satya Kant Bhati Vs State and Another
Rajasthan High Court · (1992) 1 RLW 436 : (1992) 3 WLC 20 : (1992) 1 WLN 535
High Courts23 Apr 1992
Dhanpal Jain Vs State of Raj. and Others
Rajasthan High Court · (1992) 1 WLN 349
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Apr 1992Dismissed
Sohan Raj and Another Vs Amar Chand and Others
Rajasthan High Court · (1992) 1 RLW 460 : (1992) 3 WLC 62 : (1992) 1 WLN 528
Constitution of India, 1950 — Article 6Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2, 40
High Courts23 Apr 1992
Bhom Singh Rathore Vs The Rajasthan State Electricity Board and Another
Rajasthan High Court · (1992) 1 WLN 351
High Courts22 Apr 1992
Regal Sports Vs Mohd. Siddique and Others
Rajasthan High Court · (1992) 2 ACC 740 : (1994) ACJ 294
Motor Vehicles Act, 1939 — Section 110D
High Courts22 Apr 1992
Shah Sohonie and Company Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 208 ITR 321
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 10(3), 6
High Courts22 Apr 1992
SHAH SOHONIE AND COMPANY Vs STATE OF RAJASTHAN AND OTHERS.
Rajasthan High Court · (1994) 208 ITR 321
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 10(3)