High Courts05 Jun 1992Allowed

Smt. Asha Devi Vs State of Rajasthan and Others

Rajasthan High Court · (1992) 2 RLW 5 : (1993) 3 WLC 329 : (1992) 1 WLN 454

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 226, 32Customs Act, 1962 — Section 108, 121, 124
High Courts04 Jun 1992Allowed

Sunil Longiya Vs Union of India (UOI) and Others

Rajasthan High Court · (1992) 1 WLN 366

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 166, 226, 32Customs Act, 1962 — Section 104, 108, 112, 123, 124
High Courts26 May 1992Dismissed

Rais Khan Vs Union of India (UOI) and Another

Rajasthan High Court · (1992) 1 RLW 178 : (1992) 2 RLW 699 : (1992) 2 WLN 359

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 8Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3