High Courts10 Jul 1992Dismissed
Rajkishore Sharma Vs Sharda Devi
Rajasthan High Court · (1992) 2 DMC 428
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,796 of 2,241
High Courts09 Jul 1992
Sunil Vs State of Rajasthan
Rajasthan High Court · (1992) WLN 140
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts08 Jul 1992Allowed
Baga Ram Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1993 Raj 60 : (1992) 2 RLW 432
Rajasthan Land Acquisition Act, 1953 — Section 4(1)
High Courts08 Jul 1992Allowed
Shri Kishan Vs State of Rajasthan
Rajasthan High Court · (1992) 2 RLW 421 : (1992) WLN 142
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Prevention of Food Adulteration Act, 1954 — Section 16, 23, 7
High Courts08 Jul 1992
Nathulal Vs State
Rajasthan High Court · (1992) WLN 118
Customs Act, 1962 — Section 108, 135, 138B
High Courts06 Jul 1992Dismissed
P.D. Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 RLW 445 : (1992) 3 WLC 229 : (1992) WLN 386
Constitution of India, 1950 — Article 226
High Courts06 Jul 1992Allowed
Association of Retired Employees of Municipal Council Vs The State of Rajasthan and Another
Rajasthan High Court · (1992) WLN 119
Cantonments Act, 1924 — Section 280Constitution of India, 1950 — Article 12, 14, 16, 21
High Courts06 Jul 1992Dismissed
Bhamri @ Leele Vs State of Rajasthan
Rajasthan High Court · (1992) 2 WLN 10
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 1992Allowed
Kunku Devi Vs Hindustan Zinc Ltd.
Rajasthan High Court · (1994) 2 LLJ 44
Industrial Disputes Act, 1947 — Section 12(3)
High Courts02 Jul 1992Dismissed
Satya Naraian Vs Smt. Kamla Devi
Rajasthan High Court · (1992) 2 DMC 494
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Jul 1992Allowed
Duli Chand Vs State of Rajasthan
Rajasthan High Court · (1992) CriLJ 3397 : (1992) 2 RLW 403
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 376
High Courts02 Jul 1992Partly Allowed
Hazur Singh Vs Behari Lal and Others
Rajasthan High Court · AIR 1993 Raj 51 : (1992) 2 RLW 49 : (1992) 3 WLC 117 : (1992) 2 WLN 69
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 300A
High Courts02 Jul 1992Dismissed
J.K. Synthetics Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 LLJ 835 : (1992) 1 RLW 691 : (1992) 2 WLC 740 : (1992) 2 WLN 557
Industrial Disputes Act, 1947 — Section 10, 10(1), 2
High Courts27 Jun 1992Dismissed
Tara Chand Vs Rinku
Rajasthan High Court · (1992) 2 DMC 435
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Family Courts Act, 1984 — Section 19
High Courts26 Jun 1992
Commercial Taxes Officer Anti Evasion Vs Birdhi Lal Banshi Dhar
Rajasthan High Court · (1992) WLN 432
Rajasthan Sales Tax Act, 1994 — Section 15, 16(1)(iii), 5(D)
High Courts26 Jun 1992Allowed
Ram Karan and Others Vs The State of Rajasthan
Rajasthan High Court · (1992) 3 WLC 86 : (1992) 2 WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts22 Jun 1992Dismissed
R.S. Metals Pvt. Ltd. Vs Commercial Taxes Officer, Special Circel-III
Rajasthan High Court · (1993) 2 RLW 53 : (1992) 3 WLC 270 : (1992) WLN 524
Central Sales Tax Act, 1956 — Section 8, 9
High Courts22 Jun 1992Allowed
Suman Nahar Vs Abhay Kumar Nahar
Rajasthan High Court · (1992) 2 DMC 573
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)
High Courts17 Jun 1992Allowed
Alfoodin Ghosi alias Alfoo Vs The Union of India (UOI)
Rajasthan High Court · (1993) CriLJ 2231 : (1992) 2 WLN 519
Constitution of India, 1950 — Article 21, 22(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1), 9
High Courts12 Jun 1992Allowed
Suman Nahar Vs Abhay Kumar Nahar
Rajasthan High Court · (1993) 2 DMC 317 : (1992) 2 WLC 597 : (1992) 2 WLN 540
Hindu Marriage Act, 1955 — Section 13(1)