COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,794 of 2,241

High Courts10 Aug 1992

Aditya Kumar Vs State of Rajasthan

Rajasthan High Court · (1992) 2 WLN 44

High Courts10 Aug 1992Dismissed

Om Prakash Vs Hargovind Rajkumar

Rajasthan High Court · AIR 1993 Raj 68 : (1992) 2 RLW 203 : (1992) 2 WLN 93

Civil Procedure Code, 1908 (CPC) — Section 24, 38, 39(1)

High Courts07 Aug 1992Dismissed

Rajendra and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 2 RLW 157 : (1992) 2 WLN 89

Rajasthan Irrigation and Drainage Act, 1954 — Section 24, 28

High Courts06 Aug 1992

Buddha Mal Vs Meena and Another

Rajasthan High Court · (1993) 1 DMC 231

Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 497

High Courts06 Aug 1992Allowed

General Manager, Western Railway and Others Vs Authority under Payment of Wages Act and Another

Rajasthan High Court · (1994) 1 LLJ 1066 : (1993) 1 WLC 641

Administrative Tribunals Act, 1985 — Section 19, 19(1), 20, 3Payment of Wages Act, 1936 — Section 15, 15(4B), 17

High Courts06 Aug 1992

CIMMCO Wagon Factory Mazdoor sangh Vs CIMMCO Wagon Factory and Others

Rajasthan High Court · (1993) 2 RLW 25 : (1993) 3 WLC 433 : (1992) WLN 79

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 5, 6, 7, 8

High Courts05 Aug 1992Dismissed

Vidhya Prakash Johri Vs Rajasthan State Mineral Development Corporation

Rajasthan High Court · (1992) 3 WLC 146 : (1992) WLN 319

Constitution of India, 1950 — Article 311

High Courts05 Aug 1992

Manak Chand Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 2 RLW 689 : (1992) 2 WLC 706 : (1992) 2 WLN 591

Land and Building Tax Act, 1954 — Section 7, 9

High Courts05 Aug 1992

Multimetals Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · (1993) 201 ITR 166

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 263

High Courts05 Aug 1992Dismissed

Hakim Singh and Others Vs The Union of India (UOI) and Others

Rajasthan High Court · (1992) WLN 168

Constitution of India, 1950 — Article 226

High Courts05 Aug 1992Allowed

Mahendra Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1992) 3 WLC 438 : (1992) 2 WLN 85

Rajasthan Civil Services (Revised Pay Scale) Rules, 1983 — Rule 7

High Courts04 Aug 1992

Mahaveer Singh Vs The State of Rajasthan

Rajasthan High Court · (1991) 2 WLC 689 : (1992) WLN 171

Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 2, 309, 439Penal Code, 1860 (IPC) — Section 302, 307, 34, 394, 395

High Courts31 Jul 1992

Lila Ram Vs State of Rajasthan

Rajasthan High Court · (1993) 1 DMC 62

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A

High Courts30 Jul 1992Dismissed

Laxman Das Vs Nirmala Devi

Rajasthan High Court · (1993) 1 DMC 51

Hindu Marriage Act, 1955 — Section 13(1)

High Courts29 Jul 1992

Dayali Bai and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1993) ACJ 1211 : (1992) 2 WLN 620

High Courts29 Jul 1992

Commissioner of Income Tax Vs Lun Karan Goyal

Rajasthan High Court · (1993) 203 ITR 67 : (1992) 2 RLW 588

Hindu Succession Act, 1956 — Section 4, 4(1), 8

High Courts29 Jul 1992

Commissioner of Income Tax Vs Instrumentation Ltd.

Rajasthan High Court · (1992) 106 CTR 158 : (1993) 201 ITR 117 : (1992) 2 RLW 593 : (1992) WLN 429

Income Tax Act, 1961 — Section 32, 37, 80J

High Courts29 Jul 1992

Commissioner of Income Tax Vs Mannalal Nirmal Kumar

Rajasthan High Court · (1992) 106 CTR 144 : (1992) 198 ITR 556 : (1992) 2 RLW 586 : (1992) WLN 353

Income Tax Act, 1961 — Section 143, 144, 147, 2(40), 217

High Courts29 Jul 1992Allowed

Ambalal Vs The State of Rajasthan and Others

Rajasthan High Court · (1992) 2 WLN 41

Constitution of India, 1950 — Article 311

High Courts29 Jul 1992Allowed

Hari Narain Vs State of Rajasthan and Others

Rajasthan High Court · (1992) 2 RLW 355 : (1992) WLN 135

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 108