High Courts20 Aug 1992
Commissioner of Wealth-tax Vs Gopi Chand Rawat and Others
Rajasthan High Court · (1994) 206 ITR 415
Wealth Tax Act, 1957 — Section 2, 27, 5(1), 7, 7(1)Wealth Tax Rules, 1957 — Rule 2B(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,793 of 2,241
High Courts20 Aug 1992
Commissioner of Income Tax Vs Jaipur Pharmaceutical Works
Rajasthan High Court · (1993) 203 ITR 299
Income Tax Act, 1961 — Section 32
High Courts20 Aug 1992Dismissed
Asgar Khan Vs Municipal Council
Rajasthan High Court · (1992) WLN 299
Constitution of India, 1950 — Article 19, 21, 226
High Courts20 Aug 1992Allowed
Vishwambhar Lal and Co. Vs State and Others
Rajasthan High Court · (1992) WLN 554
Essential Commodities Act, 1955 — Section 6A, 6C
High Courts20 Aug 1992Allowed
Ramkumar Vs The Secretary, R.T.A., Bikaner and Others
Rajasthan High Court · AIR 1993 Raj 30 : (1992) 2 RLW 27 : (1992) 2 WLN 377
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 71(2), 72, 74, 80(3), 89Rajasthan Motor Vehicles Rules, 1990 — Rule 54(2)
High Courts19 Aug 1992Dismissed
Babu Lal Sharma Vs Urmila Sharma
Rajasthan High Court · (1993) 1 DMC 164
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts19 Aug 1992Dismissed
Satya Narain Vs State of Rajasthan and Others
Rajasthan High Court · (1992) 2 WLC 171 : (1992) 2 WLN 576
Rajasthan Land Acquisition Act, 1953 — Section 4, 6
High Courts19 Aug 1992Dismissed
Gopal Krishan Jindal Vs The Union of India (UOI) and Others
Rajasthan High Court · (1992) 2 WLC 594 : (1992) 2 WLN 544
Cantonments Act, 1924 — Section 18, 44Constitution of India, 1950 — Article 226
High Courts18 Aug 1992Allowed
Richhpal Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1992) 2 WLC 669 : (1992) 2 WLN 566
High Courts17 Aug 1992
Meena Kumari Vs State
Rajasthan High Court · (1992) 1 RLW 680 : (1992) 2 WLC 691 : (1992) 2 WLN 549
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 27
High Courts12 Aug 1992Dismissed
Sunil Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (1992) 2 WLN 47
Constitution of India, 1950 — Article 14, 226
High Courts12 Aug 1992
Puran Vs State of Rajasthan
Rajasthan High Court · (1992) WLN 297
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 323, 447
High Courts12 Aug 1992
Shyamji Vs State of Rajasthan
Rajasthan High Court · (1993) CriLJ 2458
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325
High Courts12 Aug 1992Allowed
Radhesh Chandra Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1993) 1 DMC 176
Constitution of India, 1950 — Article 226
High Courts12 Aug 1992Allowed
Mst. Noor Bano Vs Mohammed Riaz
Rajasthan High Court · (1992) 2 RLW 110 : (1992) 3 WLC 149 : (1992) 2 WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128
High Courts12 Aug 1992Dismissed
Sesa Ram Vs Smt. Teeja
Rajasthan High Court · (1992) WLN 160
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Aug 1992
Smt. Shanti Panchal Vs State of Rajasthan and Another
Rajasthan High Court · (1992) 2 WLN 46
High Courts11 Aug 1992Allowed
Adarsh Metal Corporation Vs Union of India (UOI)
Rajasthan High Court · (1993) 67 ELT 483
Central Excises and Salt Act, 1944 — Section 11A(1), 11B, 11B(1), 11B(2), 11B(3)Constitution of India, 1950 — Article 14, 226, 265Contract Act, 1872 — Section 72
High Courts11 Aug 1992Dismissed
Padma Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1992) 2 RLW 154 : (1992) WLN 564
Customs Act, 1962 — Section 123, 135
High Courts10 Aug 1992Dismissed
Singhal Brothers Vs State of Rajasthan and Another
Rajasthan High Court · (1992) WLN 159