High Courts14 Sept 1993Allowed
Aad Ram and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1993) 2 RLW 393 : (1994) 3 WLC 569 : (1993) WLN 359
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,774 of 2,241
High Courts13 Sept 1993
Hanja and Others Vs Ram Kishan Ahir and Others
Rajasthan High Court · (1995) 2 ACC 213 : (1993) 2 RLW 623
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 21, 5
High Courts11 Sept 1993Allowed
Hanja and Others Vs Ram Kishan Ahir and Others
Rajasthan High Court · (1995) ACJ 784 : (1994) 1 WLC 193
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 21, 5
High Courts09 Sept 1993
Commissioner of Income Tax Vs Smt. Padam Kumari Surana
Rajasthan High Court · (1994) 207 ITR 155
Income Tax Act, 1961 — Section 143(3), 147, 2(4), 212(3), 273
High Courts09 Sept 1993
Union of India (UOI) Vs Krishna Mills Ltd.
Rajasthan High Court · (1994) 81 CompCas 50
Companies Act, 1956 — Section 529ASick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 22, 22(1)
High Courts09 Sept 1993
Commissioner of Income Tax Vs Smt. Prem Kumari Surana
Rajasthan High Court · (1994) 206 ITR 715
Income Tax Act, 1961 — Section 147
High Courts08 Sept 1993Dismissed
Yusuf Ali Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 116 : (1993) 2 RLW 647 : (1994) 1 WLC 25
Criminal Procedure Code, 1973 (CrPC) — Section 3(4)Rajasthan Municipalities Act, 1959 — Section 3(15), 3(36), 62Rajasthan Municipalities Rules, 1974 — Rule 9
High Courts08 Sept 1993Allowed
State of Rajasthan and Another Vs Babu Khan
Rajasthan High Court · (1994) 2 LLJ 457 : (1993) 2 RLW 555 : (1994) 1 WLC 371
Industrial Disputes Act, 1947 — Section 2, 25FRajasthan Famine Relief Works Employees (Exemption from Labour Laws) Act, 1964 — Section 3
High Courts08 Sept 1993Allowed
Commissioner of Income Tax Vs Smt. Prem Kumar Surana
Rajasthan High Court · (1993) 09 RAJ CK 0009
Income Tax Act, 1961 — Section 147, 147(6), 147(b), 210, 256Wealth Tax Act, 1957 — Section 16A(5)
High Courts07 Sept 1993Dismissed
Thekedar Mazdoor Union Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (1994) 2 LLJ 670
Industrial Disputes Act, 1947 — Section 10
High Courts06 Sept 1993Dismissed
Pala Ram Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 1677
Penal Code, 1860 (IPC) — Section 376
High Courts06 Sept 1993Dismissed
Rajneesh Vs Jai Narain Vyas University, Jodhpur and Others
Rajasthan High Court · AIR 1994 Raj 111
Jai Narain Vyas University Jodhpur Act, 1962 — Section 23Jai Narayan Vyas University Jodhpur Ordinance — Ordinance 211, Ordinance 296
High Courts06 Sept 1993
Vinod Kumar Bharti and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 82 : (1993) 2 WLC 715
Constitution of India, 1950 — Article 226
High Courts02 Sept 1993
Divisional Personnel Officer Western Railway Vs Ashiya Begum
Rajasthan High Court · (1994) 2 ACC 472 : (1993) 2 RLW 490
Employees Compensation Act, 1923 — Section 3
High Courts02 Sept 1993Dismissed
State Bank of Bikaner and Jaipur Vs National Iron and Steel Rolling Corporation and Others
Rajasthan High Court · (1995) 82 CompCas 548 : (1993) 2 RLW 486
Rajasthan Sales Tax Act, 1954 — Section 11AAAA
High Courts02 Sept 1993Dismissed
Dvl. Personnel Officer, Western Rly. and Another Vs Ashiya Begam
Rajasthan High Court · (1995) ACJ 435 : (1994) 2 LLJ 795
Workmens Compensation Act, 1923 — Section 3
High Courts30 Aug 1993Dismissed
Sobhag Mal Vs Shantilal and Another
Rajasthan High Court · (1993) WLN 246
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Aug 1993Allowed
Dr. Kusum Vs Dr. Kailash Choudhary
Rajasthan High Court · AIR 1993 Raj 220
Family Courts Act, 1984 — Section 19
High Courts26 Aug 1993Allowed
Ganga Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 2125 : (1993) 2 RLW 367 : (1994) 2 RLW 367 : (1993) WLN 589
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 322, 482Penal Code, 1860 (IPC) — Section 109, 120B, 408, 420, 467
High Courts26 Aug 1993Dismissed
Mahesh Kumar Vs United Commercial Bank and Others
Rajasthan High Court · (1993) WLN 246(1)
Rajasthan High Court Ordinance, 1949 — Section 18